ITAT Delhi Bench
81,208 judgments
COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs DELHI MAHARASHTRIYA EDUCATIONAL AND CULTURAL SOCIETY
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
GLORY REVIVAL GENERATION,NEW DELHI vs COMMISSIONER INCOME TAX - EXEMPTION, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD-2(2)(3), GHAZIABAD, GHAZIABAD vs SANJAY THAKUR, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
INCOME TAX OFFICER, WARD-2(2)(3), GHAZIABAD, GHAZIABAD vs SANJAY THAKUR, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
MOHAMMAD HUSAIN,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SFDC IRELAND LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX- 3(1)(1) INTL TAX, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
GENPACT INDIA PRIVATE LIMITED,GURGAON vs ACIT OSD RANGE-10, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT, NEW DELHI vs SATILILA CHARITABLE SOCIETY, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GANPAT RAM SINGHAL,NEW DELHI vs ACIT, CIRCLE 25(1), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
PADMARANI KAPALA vs PR. COMMISSIONER OF INCOME TAX DELHI 10 AND ORS
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
CHESHTA CHOPRA vs DY COMMISSIONER OF INCOME TAX & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1, NEW DELHI vs GENERAL MOTORS COMPANY USA
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs M/S RN KHEMKA ENTERPRISES PVT. LTD.
PR. COMMISSIONER OF INCOME TAX, NOIDA vs JE ENERGY VENTURES PRIVATE LIMITED (FORMERLY KNOWN AS JUBILANT ENPRO PVT. LTD.)
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs PVR LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ESCORTS KUBOTA LIMITED vs ADDL. CIT SPECIAL RANGE 3
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INCOME TAX OFFICER, DELHI vs KIRAN AHUJA, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
THE NORTHERN ZONE RAILWAY EMP.CO OP THRIFT AND CREDIT SOCIETY LTD,NEW DELHI vs ITO WARD-52(1), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
THE NORTHERN ZONE RAILWAY EMP. CO OP THRIFT AND CREDIT SOCIETY LTD,DELHI vs ITO WARD-52(1), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
THE NORTHERN ZONE RAILWAY EMP. CO OP THRIFT AND CREDIT SOCIETY LTD,NEW DELHI vs ITO WARD-53(1), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
