ITAT Delhi Bench

81,208 judgments

POOJA KEJRIWAL,DELHI vs INCOME TAX OFFICER, WARD 43(6), DELHI, DELHI

ITA 2200/DEL/2025[2015-16]Status: Disposed1/9/2025AY 2015-16

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs IMRAN, BULANDSHAHR

ITA 2/DEL/2025[2020-21]Status: Disposed1/9/2025AY 2020-21

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SIMLA CHEMICALS PVT LTD.,DELHI vs DCIT, CIRCLE-22(2), DELHI

ITA 1913/DEL/2025[2018-19]Status: Disposed1/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SUNIL SHARMA,BHIWANI vs ITO CHARKHI DADRI, BHIWANI

ITA 1906/DEL/2025[1906]Status: Disposed1/9/2025

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

FOUR STAR HOSPITALITIES LLP,GHAZIABAD vs ACIT CENTRAL RANGE- 4, DELHI

ITA 1795/DEL/2025[2019-20]Status: Disposed1/9/2025AY 2019-20

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

FOUR STAR HOSPITALITIES LLP,GHAZIABAD vs ACIT RANGE- 4, DELHI

ITA 1794/DEL/2025[2018-19]Status: Disposed1/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. Sh. Rifaur Rahman (Accountant Member)

FOUR STAR HOSPITALITIES LLP,GHAZIABAD vs ACIT, RANGE-4, DELHI

ITA 1793/DEL/2025[2018-19]Status: Disposed1/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

FOUR STAR HOSPITALITIES LLP,GHAZIABAD vs ACIT RANGE 4, NEW DELHI

ITA 1792/DEL/2025[2018-19]Status: Disposed1/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

DCIT, INCOME TAX DEPARTMENT vs PACE TEL SYSTEMS PVT LTD, DELHI

ITA 956/DEL/2024[2017-18]Status: Disposed1/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

AURIC MERCHANDISING SERVICES PRIVATE LIMITED,DELHI vs ACIT CIRCLE 1(1) DELHI, DELHI

ITA 4260/DEL/2024[2012-13]Status: Disposed1/9/2025AY 2012-13

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

POOJA HARJAI,PITAM PURA vs ITO WARD 40(1), DELHI

ITA 3687/DEL/2024[2016-17]Status: Disposed1/9/2025AY 2016-17

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, DELHI vs RANA MOTORS PVT. LTD., DELHI

ITA 2938/DEL/2024[2018-19]Status: Disposed1/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SPORTKING INDIA LTD.,NEW DELHI vs JCIT, CIRCLE-9(1), NEW DELHI

ITA 2223/DEL/2018[2006-07]Status: Disposed1/9/2025AY 2006-07

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PR. COMMISSIONER OF INCOME TAX, (CENTRAL-1), DELHI vs SH. HARVANSH CHAWLA

ITA - 365 / 202529/8/2025

PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs TULIP INFRATECH PRIVATE LIMITED

ITA - 364 / 202529/8/2025

PR. COMMISSIONER OF INCOME TAX, DELHI -7 vs M/S SUKSHAM FINLEASE AND INVESTMENT PVT. LTD.

ITA - 360 / 202529/8/2025

DEPUTY COMMISSIONER OF INCOME TAX, NOIDA vs RAHUL GAUR, DELHI

ITSSA 1121/DEL/2025[2012-13]Status: Disposed29/8/2025AY 2012-13

DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S RUDRA BUILDWELL HOMES PVT. LTD, DELHI

ITA 602/DEL/2025[2016]Status: Disposed29/8/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAMESH KUMAR BAGRI,GURUGRAM vs ITO WARD 2(1), FARIDABAD

ITA 45/DEL/2025[2017-18]Status: Disposed29/8/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAMESH KUMAR BAGRI,GURUGRAM vs ITO WARD -2(1), FARIDABAD

ITA 44/DEL/2025[2016-17]Status: Disposed29/8/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)