ITAT Delhi Bench

RAMESH KUMAR BAGRI,GURUGRAM vs ITO WARD - 2(1), FARIDABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAMESH KUMAR BAGRI,GURUGRAM vs ITO WARD-2(1), FARIDABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAMESH KUMAR BAGRI,GURUGRAM vs ITO WARD - 2(1), FARIDABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

JATINDER PAL SINGH,DELHI vs ITO WARD, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURCHARAN SINGH,DELHI vs INCOME TAX OFFICER, DELHI

TARAN PAL WADHWAN,DELHI vs ACIT CC- 8, DELHI, DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TARAN PAL WADHWAN,DELHI vs ACIT CC 8, DELHI, DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SEEMA GOEL,DELHI vs CIT A, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

SAHIL GUPTA,DELHI vs CIT(A), DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ASSOCIATED FOREX SERVICES LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 3(3), NEW DELHI, INCOME TAX DEPARTMENT

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

BHAANE STUDIO PRIVATE LIMITED (FORMERLY KNOWN AS CAMP SMA PVT LTD),NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(2), DELHI, NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

INDEPENDENT ENERGY POLICY INSTITUTE,NEW DELHI vs CIT (E), NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VENKATESHWAR PLANTATION PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-25(1), NEW DELLHI, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VENKATESHWAR PLANTATION PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-25(1), DELHI, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VENKATESHWAR PLANTATION PRIVATE LIMITED,DELHI vs ACIR, CIRCLE-25(1), DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.1686, 1687 & 1688/Del/2025 निर्धारणवर्ष/Assessment Years: 2015-16, 2016-17 & 2017-18 | Assessee | | Respondent | |:-------------------------------------------------------------------------------------------------------------|:-------------:|:------------------------------------------| | VENKATESHWAR PLANTATION PRIVATE LIMITED, 189-A-3, S/F, Arjun Nagar, Nauroji Nagar, Delhi. PAN No.AACCV375

LATE SMT. SARVARI BEGUM,DELHI. vs JCIT RANGE-48, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

KARAN MOTORS PRIVATE LIMITED ,JANAKPURI, NEW DELHI vs DCIT CENTRAL CIRCLE 27, , DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

KEI INDUSTRIES LTD,DELHI vs ACIT , CIRCLE-14(2), DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SUMIT YADAV,GURGAON, HARYANA vs ITO WARD 4(1), GURGAON, GURGAON, HARYANA

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

HI TECH GRAIN PROCESSING PVT LTD IN LIQUIDATION ,DELHI vs DCIT,CENTRAL CIRCLE-1, DELHI

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)