ITAT Delhi Bench
81,208 judgments
HI TECH GRAIN PROCESSING PVT LTD-IN LIQUIDATION,DELHI vs DCIT,CENTRAL CIRCLE-1, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASTHMA BRONCHITIS AND CANCER FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VARA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VARA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GULSHAN LAL,GURGAON vs ITO WARD-1(5), GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHUBHAM YADAV L/H VIJAY PAL YADAV,MEERUT vs ITO,WARD-1(2)(4), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHUBHAM YADAV L/H OF VIJAY PAL YADAV,MEERUT vs ITO,WARD-2(4), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KN SUPPORT SERVICES PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, GURGAON
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KWORKS TECHNOLOGIES PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, GURGAON
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER WARD 48(1) NEW DELHI, DELHI vs M/S. CHAUKERS, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TOSHIBA WATER SOLUTIONS PRIVATE LIMITED,GURGAON vs ACIT,RANGE-18 , DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SARITA JAIN,PANCHKULA vs ITO, WARD-43(1), DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
HARSHIT KOCHAR,NEW DELHI vs ACIT CENTRAL CIRCLE 17 NEW DELHI, JHANDEWALAN NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INTERNATIONAL COUNCIL FOR EDUCATION RESEARCH AND TRAINING,BAHADURGARH vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INTERNATIONAL COUNCIL FOR EDUCATION RESEARCH AND TRAINING,BAHADURGARH vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAI PRAKASH VIRMANI,FARIDABAD vs DC ACIT CENT FARIDABAD 2 NEW, FARIDABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CEVA LOGISTICS INDIA PRIVATE LIMITED,MUMBAI vs DCIT, 1(1), GURGAON
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, VIKASH BHWAN DELHI vs SUMIT CHHABRA, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RICHEMONT INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUMIT CHHABRA,KIRAN VIHAR, EAST DELHI vs ASSESSMENT UNIT, NAFAC, VIKAS BHAWAN DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)