ITAT Delhi Bench
81,208 judgments
RAJ KUMAR GANDHI,DELHI vs ITO, WARD-34(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAJ KUMAR GANDHI,DELHI vs ITO, WARD-34(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAJ KUMAR GANDHI,DELHI vs ITO, WARD-34(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MUNICH RE AUTOMATION SOLUTIONS LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX, 2(2)(1), NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MICROSOFT CORPORATION (INDIA) PVT LTD,DELHI vs DCIT (16) (1) DELHI, DELHI
SHRI MAHAVIR SINGH, VICE PRESDIENT (THIRD MEMBER), SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, CIRCLE- 24(2), NEW DELHI vs SUPERSTAR INNOVATION PVT. LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SANGEET SETH vs CHIEF COMMISSIONER OF INCOME TAX AND ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
CELESTIAL AVIATION SERVICES LIMITED (EARLIER KNOWN AS GE CAPITAL AVIATION SERVICES LIMITED (ERSTWHI vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 1(2)(1), NEW DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
AVAADA MHKHAMGAON PRIVATE LIMITED,NOIDA,UTTAR PRADESH vs ITO 5(1)(1), G BUDH NAGAR, NOIDA,UP
PR. COMMISSIONER OF INCOME TAX-1 vs CASIO INDIA COMPANY PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX- 04 DELHI vs MITSUBISHI CORPORATION (INDIA) PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT LP
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, NOIDA vs TRIVENI ENGINEERING AND INDUSTRIES LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SATYA PRATAP SINGH KUNWAR,UTTAR PRADESH vs JURISDICTIONAL ASSESSING OFFICER, WARD 2(3), FARIDABAD, HARYANA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
AGGARWAL ABHUSHAN PRIVATE LIMITED,DELHI vs DCIT CIRCLE 1(1),DELHI/NATIONAL FACELESS APPEAL CENTRE DELHI, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER, DELHI vs IREO PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO HOSPITALITY COMPANY PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO RESIDENCIES COMPANY PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO WATERFRONT PRIVATE LIMITED, GURUGRAM
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
