ITAT Delhi Bench
81,208 judgments
RAMESH KUMAR,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
CHAUDHARY TRADING CO PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HARUN,GHAZIABAD vs INCOME TAX OFFICER, BULANDSHAHR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, CIRCLE- 19(1), DELHI vs PARAMOUNT PROPBUILD PVT. LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PAVANI PARAMESHWARA RAO,DELHI vs ACIT CIRCLE-63(1), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATISH CHOPRA (INDIVIDUAL),NEW DELHI vs ITO WARD 29(1), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs CERISE INTERNET TECHNOLOGIES PVT LTD, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VIPUL MEDCORP INSURANCE TPA PRIVATE LIMITED,BANGALORE vs ACIT CIRCLE 26(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED FORMERLY KNOWN AS ALCATEL LUCENT INDIA LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
KANODIA TECHNOPLAST LTD vs DCIT, CEN CIR 19, DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
CONTROL RISKS INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ASHISH CHOPRA vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MAHENDRA KUMAR JHANWAR vs INCOME TAX OFFICER WARD 36(1) NEW DELHI
COMMISSIONER OF INCOME TAX DELHI IV vs DELHI STOCK EXCHANGE ASSOCIATION LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
NASEEM AHMED,GREATER NOIDA vs ITO WARD 2(3), NOIDA, NOIDA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAMSHANIHI HYDRAULICS PRIVATE LIMITED,GURGAON vs ASSESSING OFFICER, GURGAON
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
M/S JINDAL CHARITABLE SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 29 & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs MS THE ORIENTAL INSURANCE CO LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SHRI BHAGWAN RISHABDEV CHARITABLE TRUST,DELHI vs ITO , TRUST WARD(EXEMPTIONS)-2(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHRI BHAGWAN RISHABDEV CHARITABLE TRUST,DELHI vs ITO, TRUST WARD(EXEMPTIONS)-2(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
