ITAT Delhi Bench
81,208 judgments
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs TUPPERWARE INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ANJALI SRIVASTAVA L/H LATE ABHIJEET SRIVASTAVA vs INCOME TAX OFFICER & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs TUPPERWARE INDIA PVT. LTD.
RAJU PRAKASH,DELHI vs ITO,WARD-59(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
CONCEPT MOTORS (INDIA) PVT LTD,DELHI vs ASSESSING OFFICER, CIRCLE-4(2), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RSP LEARNING FOUNDATION,DELHI vs CIT EXMENPTION DELHI, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NEW DELGU vs ROHIT GOEL, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAMA ASSOCIATES PRIVATE LIMITED EARLIER AS ESSEL REALTY DEVELOPERS PRIVATE LIMITED,NEW DELHI vs NFAC, ASSESSMENT UNIT, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs MANJU GOYAL, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
QUATTRO WELL PRIVATE LIMITED,DELHI vs PCIT DELHI-4, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
POOJA GOEL,DELHI vs INCOME TAX OFFICER, WARD 35(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
LATE SH SULEKH CHAND JAIN THROUGH LEGAL HEIR SH ATUL JAIN,DELHI vs INCOME TAX OFFICER, WARD 44(6), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GOPAL SINGH,GURGAON vs ITO WARD-1(3), GURGAON
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ARVIND KUMAR,PANIPAT vs PCIT, ROHTAK, ROHTAK
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RINKU KUMARI,FARIDABAD vs INCOME TAX OFFICER (WARD 2(1)), FARIDABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SUMAN SHARMA,PATPARGANJ vs INCOME TAX OFFICER WARD 58(3), NEW DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ABHISHEK BANSAL,PATNA vs JCIT,CENTRAL CIRCLE-16, NEW DELHI
SAKET BANSAL,PATNA vs JCIT,CENTRAL CIRCLE-16, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
BADRI VISHAL COMMODITY MANAGEMENT SERVICES LTD,NEW DELHI vs DEVENDRA KUMAR PANDEY, DCIT, CC-5 , NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
HEMRAJ,NOIDA vs INCOME TAX OFFICER, WARD 5(1)(3), NOIDA, NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)