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ITAT Delhi Bench

81,208 judgments

SUMIT JINDAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-5, NEW DELHI

ITA 1064/DEL/2023[2018-19]Status: Disposed10/9/2025AY 2018-19

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SUMITA SINGHAL,NEW DELHI vs ITO, WARD-17(4), NEW DELHI

ITA 3836/DEL/2019[2015-16]Status: Disposed10/9/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2604/DEL/2017[2013-14]Status: Disposed10/9/2025AY 2013-14

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2603/DEL/2017[2012-13]Status: Disposed10/9/2025AY 2012-13

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2602/DEL/2017[2011-12]Status: Disposed10/9/2025AY 2011-12

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2601/DEL/2017[2010-11]Status: Disposed10/9/2025AY 2010-11

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2600/DEL/2017[2009-10]Status: Disposed10/9/2025AY 2009-10

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs SH. ATUL KUMAR BANSAL, NEW DELHI

ITA 2599/DEL/2017[2008-09]Status: Disposed10/9/2025AY 2008-09

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1696/DEL/2017[2013-14]Status: Disposed10/9/2025AY 2013-14

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1695/DEL/2017[2012-13]Status: Disposed10/9/2025AY 2012-13

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1694/DEL/2017[2011-12]Status: Disposed10/9/2025AY 2011-12

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1693/DEL/2017[2010-11]Status: Disposed10/9/2025AY 2010-11

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1692/DEL/2017[2009-10]Status: Disposed10/9/2025AY 2009-10

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S ATUL KUMAR BANSAL,NEW DELHI vs ACIT, NEW DELHI

ITA 1691/DEL/2017[2008-09]Status: Disposed10/9/2025AY 2008-09

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

PEPSICO INDIA HOLDINGS PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19 (1), NEW DELHI & ANR.

W.P.(C)/906/20259/9/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

WABTEC LOCOMOTIVE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 25(1), DELHI & ANR.

W.P.(C)/6499/20259/9/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

INFOGAIN INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 10 1 DELHI & ANR.

W.P.(C)/5455/20259/9/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAJ KRISHAN GUPTA AND ORS vs PRINCIPAL DIRECTOR OF INCOME TAX ( INVESTIGATION) -1 NEW DELHI

W.P.(C)/11005/20249/9/2025

CASES PERTAINING TO SPL.DIVISION BENCHES

ANMOL TRADEX PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25 DELHI

W.P.(C)/13089/20259/9/2025

THE PR. COMMISSIONER OF INCOME TAX -1 vs DE DIAMOND ELECTRIC INDIA PVT. LTD.

ITA/337/20259/9/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR