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ITAT Delhi Bench

81,208 judgments

AKHILESH SINGH BHADAURIA,DELHI vs ITO, WARD-58(2), DELHI

ITA 2349/DEL/2024[2010-11]Status: Disposed10/9/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT,CIRCLE-7(1),DELHI, DELHI vs DELHI TRANSCO LTD., DELHI

ITA 1402/DEL/2024[2012-13]Status: Disposed10/9/2025AY 2012-13

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

INDUS VALLEY PROMOTERS LTD,NEW DELHI vs DCIT CIRCLE-10(1), DELHI, DELHI

ITA 1020/DEL/2024[2018-19]Status: Disposed10/9/2025AY 2018-19

SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)

SUMIT JINDAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-5, DELHI

ITA 450/DEL/2023[2019-20]Status: Disposed10/9/2025AY 2019-20

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

MINDA CORPORATION LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-13, NEW DELHI

ITA 2791/DEL/2023[2018-19]Status: Disposed10/9/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

MINDA CORPORATION LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-13, NEW DELHI

ITA 2790/DEL/2023[2017-18]Status: Disposed10/9/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

MINDA CORPORATION LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-13, NEW DELHI

ITA 2789/DEL/2023[2016-17]Status: Disposed10/9/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT, CENTRAL CIRCLE-13, NEW DELHI, JHANDEWALAN vs MINDA CORPORATION LTD., ASHOK VIHAR

ITA 2663/DEL/2023[2018-19]Status: Disposed10/9/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT,CC-13, NEW DELHI, JHANDEWALAN vs MINDA CORPORATION LTD., ASHOK VIHAR

ITA 2662/DEL/2023[2017-18]Status: Disposed10/9/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT, CC-13, NEW DELHI, JHANDEWALAN vs MINDA CORPORATION, ASHOK VIHAR

ITA 2654/DEL/2023[2016-17]Status: Disposed10/9/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT INTL. TAX CIRCLE-1(2)(2), NEW DELHI vs EVEREST GLOBAL INC., USA

ITA 1272/DEL/2023[2020-21]Status: Disposed10/9/2025AY 2020-21

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT INTL. TAX CIRCLE-1(2)(2), NEW DELHI vs EVEREST GLOBAL INC., USA

ITA 1271/DEL/2023[2019-20]Status: Disposed10/9/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT INTL. TAX CIRCLE-1(2)(2), NEW DELHI vs EVEREST GLOBAL INC., USA

ITA 1270/DEL/2023[2018-19]Status: Disposed10/9/2025AY 2018-19

DCIT INTL. TAX CIRCLE-1(2)(2), NEW DELHI vs EVEREST GLOBAL INC., USA

ITA 1269/DEL/2023[2017-18]Status: Disposed10/9/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC.,GURGAON vs ACIT, CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1135/DEL/2023[2020-21]Status: Disposed10/9/2025AY 2020-21

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC.,GURGAON vs ACIT CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1134/DEL/2023[2019-20]Status: Disposed10/9/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC,GURGAON vs ACIT CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1133/DEL/2023[2018-19]Status: Disposed10/9/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC.,GURGAON vs ACIT CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1132/DEL/2023[2017-18]Status: Disposed10/9/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC.,GURGAON vs ACIT CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1131/DEL/2023[2016-17]Status: Disposed10/9/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

EVEREST GLOBAL INC.,GURGAON vs ACIT CIRCLE 1(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1130/DEL/2023[2015-16]Status: Disposed10/9/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)