ITAT Delhi Bench
81,208 judgments
SMGK AGRO PRODUCTS,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOVIND JEE DAIRYMILK PRIVATE LIMITED,DELHI vs ITO, WARD 10(1), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE- 19(1), DELHI vs PARAMOUNT PROPBUILD PVT. LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHILLONG EXPRESSWAY PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 22(2), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATWEST DIGITAL SERVICES INDIA PRIVATE LIMITED SUCCESSOR ENTITY TO NWM SERVICES INDIA PRIVATE LTD.,GURGAON, HARYANA vs ASSISTANT COMMISSIONAR OF INCOME TAX, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SEEMA NARANG,FARIDABAD HARYANA vs INCOME TAX OFFICER WARD 2(3), FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SEEMA NARANG,FARIDABAD HARYANA vs INCOME TAX OFFICER WARD 2(3), FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHASHIAN DI HATTI (P) LTD,NEW DELHI vs PCIT-4, NEW DELHI
VIDHU GUPTA,NOIDA vs DCIT, CENTRAL CIRCLE-8, DELHI
ASHISH LEGAL FOUNDATION,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ASHISH LEGAL FOUNDATION,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
AJAY KUMAR,GHAZIABAD vs ACIT,CIRCLE-1, DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
KANODIA TECHNOPLAST LTD,DELHI vs ACIT, CENTRAL CIRCLE-19, DELHI
CREDULITY SOLUTIONS PVT. LTD.,NEW DELHI vs ITO WARD 13(3), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
HEMANT DHAWAN,DELHI vs INCOME TAX OFFICER, WARD-58(3), DELHI, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR, JUDICIAL MEMBER Shri Hemant Dhawan, D-371, Second Floor, Anand Vihar, Delhi - 110 092. (PAN : AFPPD1587F) ASSESSEE BY : Shri C.S. Anand, Advocate REVENUE BY: Shri Rajesh Kumar Dhanesta, Sr. SR Date of Hearing : 26.08.2025 Date of Order : 10.09.2025 ORDER PER S.RIFAUR RAHMAN (Accountant Member)
R. GOPAL IMPEX PVT LTD,DELHI vs ACIT CIRCLE - 19(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHIT GARG,DELHI vs INCOME TAX OFFICER, WARD 35(2), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ARTEX TEXTILE PRIVATE LIMITED, DELHI
ASSISTANT COMMISSIONER OF INCOME TAX , 5(1)(1), NOIDA, NOIDA vs EBIXCASH LIMITED, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
EBIX CASH LTD.,NOIDA vs ACIT CIRCLE-5(1)(1), GAUTAM BUDH NAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)