ITAT Delhi Bench
81,208 judgments
PR. COMMISSIONER OF INCOME TAX, DELHI -15 vs GAURAV AGGARWAL
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs INFLOW TECHNOLOGIES (SINGAPORE) PTE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
QUALCOMM INCORPORATED vs THE COMMISSIONER OF INCOME TAX -III, RANGE -III, INTERNATIONAL TAXATION & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ANSAL HOUSING LIMITED (FORMERLY KNOWN AS ANSAL HOUSING AND CONSTRUCTION LTD) vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI -15 vs GAURAV AGGARWAL
STERNAL BUILDCON PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 24(2), DELHI, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CIRCLE- 19(1), DELHI vs R. GOPAL IMPEX PVT.LTD., DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs PREM CHAND PRAVESH KUMAR, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
LATE SH MANGAT SINGH THROUGH LEGAL HEIR SH MUKESH TYAGI,HAPUR vs INCOME TAX OFFICER HAPUR, NATIONAL FACELESS APPEAL CENTRE
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ADAM SMITH CONSULTANCY PRIVATE LIMITED, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SUMIT YADAV,GURGAON vs COMMISSIONER OF INCOME TAX APPEAL, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SAPNA BANSAL,DELHI vs ITO WARD 5(3)(3), NOIDA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SNW SMITH CONSULTANTS PRIVATE LIMITED, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SNW SMITH CONSULTANTS PRIVATE LIMITED, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SNW SMITH CONSULTANTS PVT. LTD., DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
AG DERCO BELTING INDIA PRIVATE LIMITED,GHAZIABAD vs CIT (A), DELHI- 25, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AG DERCO BELTING INDIA PRIVATE LIMITED,GHAZIABAD vs CIT (A), DELHI- 25, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AG DERCO BELTING INDIA PRIVATE LIMITED,GHAZIABAD vs CIT (A), DELHI- 25, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AG DERCO BELTING INDIA PRIVATE LIMITED,GHAZIABAD vs CIT (A), DELHI- 25, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AP GOYAL CHARITABLE TRUST,EAST DELHI, DELHI INDIA vs ITO, CIVIC CENTRE,NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
