ITAT Delhi Bench
81,208 judgments
MELODY ENTERPRISES PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE-13, DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ITO WARD 24(1), NEW DELHI vs SOURABH LOGISTICS PVT. LTD., NEW DELHI
BMW INDIA PVT LTD,HARYANA vs ACIT CIRCLE1(1), GURGAON
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DHEERAJ CHAUDHARY,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
SMT. SUDHA LOYALKA,NEW DELHI vs ITO, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
WIPRO GE HEALTHCARE PVT. LTD.,BANGALORE vs DCIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ACIT, NEW DELHI vs M/S NUWAVE E SOLUTIONS (P) LTD., NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ZOOM INSURANCE BROKERS PVT. LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 25(1)
PRINCIPAL COMMISSIONER OF INCOME TAX -10 DELHI vs PINNACLE CLOTHING COMPANY
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX -10 DELHI vs PINNACLE CLOTHING COMPANY
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 vs DR. (MRS.) KUSUM NANGIA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
RAVINDRA PRATAP SINGH,GURGAON vs ITO WARD-3(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
NEW AGE HEALING PVT LTD,DELHI vs ITO WARD-18(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAJ KUMAR,UTTAR PRADESH vs ITO WARD 1(2)(2), MEERUT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
