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ITAT Delhi Bench

81,208 judgments

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1918/DEL/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

AMBIENCE DEVELOPERS AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs PCIT (CENTRAL) DELHI-2, JHANDEWALAN NEW DELHI, DELHI

ITA 1869/DEL/2025[2020-21]Status: Disposed12/9/2025AY 2020-21

AMBIENCE DEVELOPERS AND INFRASTRUCTURE PRIVATE LIMITED,DELHI vs PCIT (CENTRAL), DELHI-2 JHANDEWALAN, NEW DELHI, DELHI

ITA 1868/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

EAGLE JEWELS PRIVATE LIMITED,KAROL BAGH, NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-8(2), DELHI, DELHI

ITA 1562/DEL/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

AMJ MARKETING PRIVATE LIMITED ,NOIDA vs ITO WARD-WARD 5(1)(1) G BUDH NAGAR, G BUDH NAGAR

ITA 1543/DEL/2025[2019-20]Status: Disposed12/9/2025AY 2019-20

S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

AJAY KUMAR GUPTA,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT

ITA 1529/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

RAKAM INFRASTRUCTURE PVT LTD,DELHI vs ITO WARD-21(1), DELHI

ITA 1180/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

MALA KAPOOR ,MORADABAD vs ITO,WARD-1(1), MORADABAD

ITA 1143/DEL/2025[2015-16]Status: Disposed12/9/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

RAHUL RASTOGI,NEW DELHI vs PCIT, GHAZIABAD

ITA 844/DEL/2024[2013-14]Status: Disposed12/9/2025AY 2013-14

DELHI, DELHI vs SMA GOYAL JEWELLERS PVT LTD, DELHI

ITA 5583/DEL/2024[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

HUMANA PEOPLE TO PEOPLE INDIA,DELHI vs DCIT,CIRCLE EXEMPT 1(1), DELHI

ITA 5506/DEL/2024[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SOBHIN BUILDWELL PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 24(1), DELHI, NEW DELHI

ITA 4023/DEL/2024[2008-09]Status: Disposed12/9/2025AY 2008-09

OMRON AUTOMATION PRIVATE LIMITED,GURUGRAM vs DCIT, CIRCLE-19(1), DELHI

ITA 3107/DEL/2024[AY 2020-21]Status: Disposed12/9/2025

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, HISAR vs SURJINDER SINGH , HISAR

ITA 2466/DEL/2024[2017-18]Status: Disposed12/9/2025AY 2017-18

INCOME TAX OFFICER, SHAMLI vs SHAMLI MODEL SHOP NO 1, PANIPAT KAIRANA ROAD

ITA 1932/DEL/2024[2020-21]Status: Disposed12/9/2025AY 2020-21

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PHOOL SINGH,HISAR vs ITO WARD-1, HISAR

ITA 1520/DEL/2023[2018-19]Status: Disposed12/9/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PHOOL SINGH,HISAR vs ITO WARD-1, HISAR

ITA 1519/DEL/2023[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PHOOL SINGH,HISAR vs ITO WARD-1, HISAR

ITA 1518/DEL/2023[2016-17]Status: Disposed12/9/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PHOOL SINGH,HISAR vs ITO WARD-1, HISAR

ITA 1517/DEL/2023[2015-16]Status: Disposed12/9/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PHOOL SINGH,HISAR vs ITO WARD-1, HISAR

ITA 1516/DEL/2023[2014-15]Status: Disposed12/9/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)