← All Benches

ITAT Delhi Bench

81,208 judgments

BRIJESH KUMAR GOSWAMI,DELHI vs ITO,WARD-36(2), DELHI

ITA 2415/DEL/2025[2012-13]Status: Disposed12/9/2025AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

LIBERTY ENTERPRISES,DELHI vs ITO,WARD 35(5), DELHI

ITA 2265/DEL/2025[2016-17]Status: Disposed12/9/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

LIBERTY ENTERPRISES,DELHI vs ITO, WARD-35(5) , DELHI

ITA 2264/DEL/2025[2015-16]Status: Disposed12/9/2025AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

JASMINA TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 2211/DEL/2025[2023-24]Status: Disposed12/9/2025AY 2023-24

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

JASMINA TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 2210/DEL/2025[2022-23]Status: Disposed12/9/2025AY 2022-23

JASMINA TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 2209/DEL/2025[2021-22]Status: Disposed12/9/2025AY 2021-22

SEAVIEW DEVELOPERS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 77(1), NEW DELHI

ITA 2071/DEL/2025[AY 2017-18]Status: Disposed12/9/2025

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TURNER BROADCASTING SYSTEM ASIA PACIFIC, INC.,GEORGIA vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 1997/DEL/2025[2022-23]Status: Disposed12/9/2025AY 2022-23

S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

TURNER BROADCASTING SYSTEM ASIA PACIFIC, INC.,GEORGIA vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 1996/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1985/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1984/DEL/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1983/DEL/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1982/DEL/2025[2016-17]Status: Disposed12/9/2025AY 2016-17

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1981/DEL/2025[2015-16]Status: Disposed12/9/2025AY 2015-16

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1980/DEL/2025[2014-15]Status: Disposed12/9/2025AY 2014-15

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1979/DEL/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1923/DEL/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1921/DEL/2025[2016-17]Status: Disposed12/9/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1920/DEL/2025[2015-16]Status: Disposed12/9/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA

ITA 1919/DEL/2025[2014-15]Status: Disposed12/9/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)