ITAT Delhi Bench
81,208 judgments
ACIT, CENTRAL CIRCLE-13, NEW DELHI vs DOUBLE PLUS SOFTWARE P.LTD, NEDW DELHI
HAMID KHAN,BULANDSHAHR vs ITO, WARD- 3(2), BULANDSHAHR
SHRI MAHAVIR SINGH (Vice President)
MOL CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
VRG ELECTRONICS PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 7
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
UDIT GOYAL vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 12
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MITHLESH KUMAR TRIPATHI vs CHIEF COMMISSIONER OF INCOME TAX 2 & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
DCIT, CENTRAL CIRCLE, GHAZIBAD, GHAZIABAD vs IMRAN, BULANDSHAHR
UJJAWAL SAWERA SAMITI,MEERUT vs ITO WARD (EXEMPTION), DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
GE CAPITAL GLOBAL ENERGY INVESTMENTS BV vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs SONY INDIA PRIVATE LIMITED
VIJAY JOSHI,MUMBAI vs COMMISSIONER OF INCOME TAX APPEALS , NATIONAL FACELESS APPEAL CENTRE NFAC DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
HILLS TRADE-RK(JV),DELHI vs INCOME TAX OFFICER WARD 62(4), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NAFEES AHMAD,GONDA vs ITO WARD-52(1), DELHI
SHRI MAHAVIR SINGH (Vice President)
RUPAM DUBEY,BIJNOR vs ITO, BIJNOR
SHRI MAHAVIR SINGH (Vice President)
MAHESH CHAND GARG,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President)
JAIVIR,SONEPAT vs INCOME TAX OFFICER, WARD -1, SONEPAT, SONEPAT
SHRI MAHAVIR SINGH (Vice President)
THE SAI MAN EDUCATION SOCIETY,DELHI vs INCOME TAX OFFICER, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
KRISHNA INFRATEC,GAUTAM BUDH NAGAR vs ACIT, CIRCLE 2(1)(1), GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
VENKATESWARLU CHANDU,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 43(1), NEW DELHI, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
URMILA DEVI,GHAZIABAD vs INCOME TAX OFFICER WARD-2(2) (1) GZB., GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)