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ITAT Delhi Bench
81,208 judgments
MARVELOUS CEMENT PRIVATE LIMITED,NEW DELHI vs ITO WARD-16(2), NEW DELHI
ITA 4153/DEL/2019[2010-11]Status: Fixed17/9/2025AY 2010-11
UDITA GUPTA,DELHI vs ACIT CENTRAL CIRCLE-29, NEW DELHI
ITA 2017/DEL/2019[2014-15]Status: Disposed17/9/2025AY 2014-15
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
QUALITY ENABLED REMOTE SOLUTIONS (P) LTD.,NEW DELHI vs ITO, WARD-20(3), NEW DELHI
ITA 4107/DEL/2018[2009-10]Status: Disposed17/9/2025AY 2009-10
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
TECHNIP INDIA LTD.,NOIDA vs ADDL.CIT, SPECIAL RANGE- 9, NEW DELHI
ITA 6390/DEL/2017[2013-14]Status: Disposed17/9/2025AY 2013-14
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CIRCLE- 23(2), NEW DELHI vs SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD., NEW DELHI
ITA 5823/DEL/2017[2009-10]Status: Disposed17/9/2025AY 2009-10
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 24(2), NEW DELHI
ITA 5485/DEL/2017[2009-10]Status: Disposed17/9/2025AY 2009-10
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3382/DEL/2017[2009-10]Status: Disposed17/9/2025AY 2009-10
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
WNS BUSINESS CONSULTING SERVICES PVT. LTD.,MUMBAI vs DCIT, NEW DELHI
ITA 3353/DEL/2017[2010-11]Status: Disposed17/9/2025AY 2010-11
SHRI GAJENDER SINGH DRALL,NEW DELHI vs ITO, NEW DELHI
ITA 4877/DEL/2016[2011-12]Status: Disposed17/9/2025AY 2011-12
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, NEW DELHI vs SH. D.K. GUPTA, NEW DELHI
ITA 3848/DEL/2016[2012-13]Status: Disposed17/9/2025AY 2012-13
SHRI ANUBHAV SHARMA (Judicial Member)
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE (PANIPAT) LTD.,,NEW DELHI vs DCIT, NEW DELHI
ITA 2409/DEL/2015[2009-10]Status: Disposed17/9/2025AY 2009-10
DCIT, NEW DELHI vs M/S. TDI INFRASTRUCTURE LTD., NEW DELHI
ITA 3953/DEL/2014[2009-10]Status: Disposed17/9/2025AY 2009-10
M/S. TDI INFRASTRUCTURE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3935/DEL/2014[2009-10]Status: Disposed17/9/2025AY 2009-10
M/S. TANEJA DEVELOPERS & INFRA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5579/DEL/2012[2009-10]Status: Disposed17/9/2025AY 2009-10
ACIT, NEW DELHI vs TANEJA DEVELOPERS & INFRASTRUCTURE LTD., NEW DELHI
ITA 5560/DEL/2012[2009-10]Status: Disposed17/9/2025AY 2009-10
MAHARASHTRA SEAMLESS LIMITED vs INCOME TAX DEPARTMENT THROUGH OFFICE OF THE ASSISTANT COMMISSIONER & ORS.
W.P.(C)/8924/202516/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SABENA PURI ( THROUGH CONSTITUTED POWER OF ATTORNEY HOLDER MR. DILIP BHAGTANI ) vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.
W.P.(C)/12698/202416/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MAHARASHTRA SEAMLESS LIMITED vs INCOME TAX DEPARTMENT THROUGH OFFICE OF THE ASSISTANT COMMISSIONER & ORS.
W.P.(C)/8922/202516/9/2025
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs ERNST AND YOUNG U.S. LLP
ITA - 424 / 202516/9/2025
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs ERNST AND YOUNG U.S. LLP
ITA - 423 / 202516/9/2025