← All Benches
ITAT Delhi Bench
81,208 judgments
DEPUTY CIT, CENTRAL CIRCLE-6, INCOME TAX DEPARTMENT vs SANTOSH HOSPITALS PRIVATE LIMITED , NO.
ITA 1534/DEL/2024[2015-16]Status: Disposed17/9/2025AY 2015-16
DY. CIT, CC-04, DELHI, ARA CENTRE, JHANDEWALAN EXTENSION NEW DELHI vs RELIANCE RITU KUMAR PVT LTD (EARLIER KNOWN AS RITIKA PVT. LTD.), NEW DELHI
ITA 128/DEL/2024[2018-19]Status: Disposed17/9/2025AY 2018-19
KAMAL KANT,DELHI vs ITO, WARD-54(1), DELHI
ITA 3594/DEL/2023[2009-10]Status: Disposed17/9/2025AY 2009-10
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
RAJNI KUMAR WIFE OF SHRI BRIG. NARENDER KUMAR H.NO.394, SECTOR-21, GURGAONN,GURGAON vs THE INCOME TAX OFFICER WARD-3(1), GURGAON, GURGAON
ITA 3188/DEL/2023[2017-2018]Status: Disposed17/9/2025AY 2017-2018
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
RELIANCE RITU KUMAR PVT. LTD. (EARLIER KNOWN AS RITIKA PRIVATE LIMITED),TILAK MARG vs ACIT, CENTRAL CIRCLE-4, DELHI, ACIT, CENTRAL CIRCLE
ITA 3053/DEL/2023[2017-18]Status: Disposed17/9/2025AY 2017-18
DCIT, NEW DELHI vs RELIANCE RITU KUMAR PVT. LTD.(EARLIER KNOWN AS RITIKA PVT. LTD.), NEW DELHI
ITA 2944/DEL/2023[2017-18]Status: Disposed17/9/2025AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-04, NEW DELHI vs RELIANCE RITU KUMAR PVT. LTD.(EARLIER KNOWN AS RITIKA PVT. LTD.), NEW DELHI
ITA 2748/DEL/2023[2015-16]Status: Disposed17/9/2025AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RELIANCE RITU KUMAR PVT. LTD.(EARLIER KNOWN AS RITIKA PVT. LTD.), NEW DELHI
ITA 2696/DEL/2023[2014-15]Status: Disposed17/9/2025AY 2014-15
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-04, NEW DELHI vs RELIANCE RITU KUMAR PVT. LTD.(EARLIER KNOWN AS RITIKA PVT. LTD.), NEW DELHI
ITA 2279/DEL/2023[2016-17]Status: Disposed17/9/2025AY 2016-17
NIDHIKA REHANI,NEW DELHI vs ACIT, CIRCLE 5(2)(2), NOIDA
ITA 2236/DEL/2023[2017-18]Status: Disposed17/9/2025AY 2017-18
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-2, NEW DELHI vs ASHISH GARG, DELHI
ITA 1547/DEL/2022[2013-14]Status: Disposed17/9/2025AY 2013-14
ASHISH GARG,NOIDA vs DCIT, CENTRAL CIRCLE-2, NOIDA
ITA 1395/DEL/2022[2015-16]Status: Disposed17/9/2025AY 2015-16
ASHISH GARG,NOIDA vs DCIT, CENTRAL CIRCLE-2, NOIDA
ITA 1394/DEL/2022[2014-15]Status: Disposed17/9/2025AY 2014-15
ASHISH GARG,NOIDA vs DCIT, CENTRAL CIRCLE-2, NOIDA
ITA 1393/DEL/2022[2013-14]Status: Disposed17/9/2025AY 2013-14
ASHISH GARG,NOIDA vs DCIT, CENTRAL CIRCLE-2, NOIDA
ITA 1392/DEL/2022[2012-13]Status: Disposed17/9/2025AY 2012-13
ASHISH GARG,NOIDA vs DCIT, CENTRAL CIRCLE-2, NOIDA
ITA 1391/DEL/2022[2009-10]Status: Disposed17/9/2025AY 2009-10
DCIT, CIRCLE-14(2), NEW DELHI vs KOHINOOR FOODS LTD., FARIDABAD
ITA 587/DEL/2020[2011-12]Status: Disposed17/9/2025AY 2011-12
SHRI ANUBHAV SHARMA (Judicial Member)
GURMEET SINGH SETHI,NEW DELHI vs ITO WARD - 45(2), NEW DELHI
ITA 334/DEL/2020[2012-13]Status: Disposed17/9/2025AY 2012-13
SHRI ANUBHAV SHARMA (Judicial Member)
KOHINOOR FOODS LTD.,FARIDABAD vs ACIT, CIRCLE-14(2), NEW DELHI
ITA 149/DEL/2020[2011-12]Status: Disposed17/9/2025AY 2011-12
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
TECHNIP INDIA LIMITED,NEW DELHI vs ACIT, SPL RANGE-9, NEW DELHI
ITA 9852/DEL/2019[2015-16]Status: Disposed17/9/2025AY 2015-16
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)