ITAT Delhi Bench
81,208 judgments
PUNEET KULTHIA,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT,CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT,CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SS GROUP (P) LTD,HARYANA vs ACIT CIRLCE-4(1), GURGAON, HARYANA
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
JAIPAL JAIN,HARYANA vs DCIT, CENTRAL CIRCLE, KARNAL
INCOME TAX OFFICER 34(2), NEW DELHI vs KAUSHAL KISHOR MISHRA, AJ
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
RAVI KARAN KHARBANDA,DELHI vs ACIT, CIRCLE-50(1), DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AGILENT TECHNOLOGIES INDIA PRIVATE LIMITED,DISTRICT CENTRE JASOLA vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AGILENT TECHNOLOGIES (INTERNATIONAL) PRIVATE LIMITED,MANESAR, GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, JHANDEWALAN vs KALAMKARI DESIGNS PRIVATE LIMITED, NEW DELHI
DY. CIT, CC-4, DELHI, JHANDEWALAN vs KALAMKARI DESIGNS PRIVATE LIMITED, DELHI
DY. CIT, CC-04, DELHI vs KALAMKARI DESIGNS PRIVATE LIMITED, DELHI
INDU BANSAL,KARNAL vs DCIT, CENTRAL CIRCLE, KARNAL
SHRI SAKTIJIT DEY (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
