ITAT Delhi Bench
81,208 judgments
KRRISH REALTECH PRIVATE LIMITED,JASOLA DISTRICT CENTER vs ITO, WARD 75(2), AAYAKAR BHAWAN
KRRISH REALTECH PVT LTD,JASOLA DISTRICT CENTER vs JCIT (OSD), JHANDEWALAN EXTN
KRRISH REALTECH PVT LTD,JASOLA DISTRICT CENTER vs JCIT (OSD), JHANDEWALAN EXTN.
KRRISH REALTECH PVT LTD,JASOLA DISTRICT CENTER vs ITO WARD 75(2), LAXMI NAGAR DISTRICT CENTRE
KRRISH REALTECH PVT LTD,JASOLA DISTRICT CENTER vs JCIT (OSD), JHANDEWALAN EXTN.
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
KRRISH REALTECH PVT LTD,JASOLA DISTRICT CENTER vs JCIT (OSD), JHANDEWALAN EXTN.
KRRISH REALTECH PVT LTD,JASOLA DISTRICT vs DCIT CENT 27, JHANDEWALA EXT
DEEPAK BALHA,GURGAON vs ITO WARD-1(4), GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DEEPAK BALHA,GURGAON vs ITO WARD-1(4), GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DEEPAK BALHA,GURGAON vs ITO WARD-1(4), GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AVALON RESEARCH FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AVALON RESEARCH FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
LENIENT CONSULTANTS PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-2, NOIDA
CLIMAX OVERSEAS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE- 4(2), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SKC GYANYOG EVENTS ASSOCIATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
KHAS FOODS PRIVATE LIMITED,VASANT VIHAR vs INCOME TAX OFFICER, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
AKSHAYA VINIMAY PVT LTD,WEST BENGAL vs ACIT, CENTRAL CIRCLE-31, DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DEVESHI SHARMA,DELHI vs INCOME TAX OFFICER, WARD 34(1), DELHI, DELHI
the NFAC who vide order dated 10-02-2025 dismissed the appeal. Being aggrieved the order of the Ld. NFAC the assessee is in appeal before the Tribunal.
M/S KALADHAR IMPEX & TRADERS PVT. LTD,DELHI vs INCOME TAX OFFICER WARD-14(1), DELHI
the Hon'ble High Court in W. P. ( C) N0. 9251 of 2021, and court was pleased to quash the notice vide order dated 15-12-202. The AO completed the assessment by making the additions.4. Aggrieved the order of the AO the assessee preferred the appeal before the NFAC who vide order dated 13-01-2025 dismissed the appeal. Being aggrieved the order of the Ld. NFAC the assessee is in appeal before the Tribunal.
PUNEET KULTHIA,DELHI vs DCIT,CENTRAL CIRCLE-14, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
