ITAT Delhi Bench
81,208 judgments
DCIT, NEW DELHI vs GAINWAY HOLDINGS LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs GYNIA HOLDING LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs GYNIA HOLDING LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs GYNIA HOLDING LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs FOCUSOIL INC., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ITO, NEW DELHI vs M/S. PROGRESSIVE INFOVISION PVT. LTD., NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI S. RIFAUR RAHMAN (Accountant Member)
NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED FORMERLY KNOWN AS ALCATEL-LUCENT MANAGED SOLUTI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-16-1, DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs M/S BAKER HUGHES ENERGY TECHNOLOGIES UK LTD.
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 10 vs M/S DHADDA INTERNATIONAL
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SURENDER SINGH,MOHNA BALLABGARH vs ITO, FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
ADVANTAGE INDIA,NEW DELHI vs PR.CIT (CENTRAL)-II, NEW DELHI
MR. ANIL KUMAR GOEL vs PR. COMMISSIONER OF INCOME TAX- DELHI 10 AND ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S LUMENIS INDIA PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI -15 vs LATE SH. ARVIND KUMAR KOTAWALA (THROUGH LEGAL HEIR MANISH KUMAR KOTAWALA)
RAJESH M.DUDANI vs DCIT, CC 18,
COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI vs ERNET INDIA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -1 vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ASHWANI KUMAR,SONIPAT vs INCCOME TAX OFFICER, SONIPAT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
STAR WIRE (INDIA) VIDYUT PVT LTD,DELHI vs DCIT,CIRCLE-22(2), DELHI
SHRI S RIFAUR RAHMAN, ACCOUNTNAT MEMBER\nAND\nSHRI ANUBHAV SHARMA, JUDICIAL MEMBER\n\nITA No.4259/Del/2025\n[Assessment Year: 2023-24]\n\nStar Wire (India) Vidyut\nPrivate Limited,\n8C/6 WEA, 3rd Floor, Abdul\nAziz Road, Karol Bagh,\nDelhi-110005\nPAN-AACCP9042J\nAppellant\n\nAppellant by\nShri Sachit Jolly, Sr. Adv.\nShri Abmyudaya Shankar Bajpai, Adv.\nShri Sohum Dua, Adv.\n\nRespondent by\nShri Ajay Kumar Arora, Sr. DR\n\nDate of Hearing\n03.09.2025\nDate of Pronouncement\n17.09.2025\n\n
VAKS MULTIPLE SERVICE PRIVATE LIMITED,FARIDABAD vs ACIT, FARIDABAD
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
