ITAT Delhi Bench
81,208 judgments
SUHIR FINANCE AND CHITS PVT. LTD.,NEW DELHI vs ITO WARD-24(2), NEW DELHI
the Assessing Officer but the Assessing Officer has not disposed of the above objections. Further he submitted that assessee has raised submissions before the ld. CIT (A) and ld. CIT (A) has not appreciated the submissions of the assessee and dismissed the grounds raised by the assessee.
ITO, WARD- 24(3), NEW DELHI vs SUHIR FINANCE AND CHITS PVT. LTD., NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESDIENT, SHRI S. RIFAUR RAHMAN (Accountant Member)
DIALNET COMMUNICATIONS LTD.,NEW DELHI vs ITO WARD - 7(3), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ANUBHA BANSAL,NEW DELHI vs ACIT CIRCLE 70(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MEENA SWARUP,NEW DELHI vs DCIT CIRCLE-3(1)(2), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VENEZIA GOLF CITY PVT. LTD.,,NEW DELHI vs ITO WARD 26(2), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ITO, WARD-30(4), NEW DELHI vs RASHMI RAJIV MEHTA, GURGAON
HINDUSTAN COMMART P.LTD,MUZAFFARNAGAR vs ACIT, CIRCLE-1, MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ARUN DUGGAL,FARIDABAD vs DCIT, CENTRAL CIRCLE- 1, FARIDABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. VENEZIA GOLF CITY PVT. LTD.,,NEW DELHI vs PR. CIT (CENTRAL)-1, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
M/S. SHRING CONSTRUCTION COMPANY PVT. LTD.,DEHRADUN vs ACIT, MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO,, NEW DELHI vs M/S NORTH WEST SALES AND MARKETING P. LTD.,, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PIONEER INDIA ELECTRONICS PVT. LTD.,GURGAON vs DCIT, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
B D R PRODUCTS (INDIA) PVT. LTD.,DELHI vs ITO, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, NEW DELHI vs NEWBURY HOLDING LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs NEWBURY HOLDING LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs EICR (CYPRUS) LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, NEW DELHI vs EICR (CYPRUS) LTD., NEW DELHI
DCIT, NEW DELHI vs BENNETT WILLIAMSON ENGINEERS LTD., NEW DELHI
DCIT, NEW DELHI vs BENNETT WILLIAMSON ENGINEERS LTD., NEW DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
