ITAT Delhi Bench

VINOD GUPTA ,DELHI vs ACIT, CENTRAL CIRCLE-18, DELHI

Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)

VINOD GUPTA ,DELHI vs ACIT, CENTRAL CIRCLE-18, DELHI

Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)

PUSHPANJALI CONSTRUCTIONS PRIVATE LIMITED,PUSHPANJALI PALACE,DEHLI GATE,AGRA vs DCIT, CEN CIR GHAZIABAD

KRISHNA ENTERPRISES,DELHI vs ACIT CIRCLE 34(1), DELHI, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

INCOME TAX OFFICER, NEW DELHI vs NINE PLUS INFTRASTRUCTURE PRIVATE LIMITED, GURGAON

SHRI MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

SANTOSH RANI LEGAL HEIR OF LATE SH PARVEEN KALYAN,KURUKSHETRA vs INCOME TAX OFFICER, WARD 1, KARNAL, KARNAL

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

HENNA INDUSTRIES PRIVATE LIMITED,FARIDABAD vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SIDHE PETROCHEMICALS P LTD,NEW DELHI vs ITO WARD-49(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PIVOTAL INFRASTRUCTURE PVT. LTD.,DELHI vs ITO, TDS, WARD- 76(3), DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

PUNEET NAYAR,NEW DELHI vs ITO WARD 70(1), NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

PANCHAMRIT REAL ESTATES PRIVATE LIMITED,GURGAON vs ITO,WARD-3(2), GURGAON

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

PANCHAMRIT REAL ESTATES PRIVATE LIMITED,GURGAON vs ITO,WARD-3(2), GURGOAN

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

PANCHAMRIT REAL ESTATES PRIVATE LIMITED,GURGAON vs ITO,WARD-3(2), GURGAON

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

PANCHAMRIT REAL ESTATES PRIVATE LIMITED,GURGAON vs ITO,WARD-3(2), GURGAON

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

PANCHAMRIT REAL ESTATES PRIVATE LIMITED,GURGAON vs ITO,WARD-3(2), GURGAON

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

INTERNATIONAL GREEN SCAPES LTD.,NEW DELHI vs DCIT CIRCLE 74(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

INTERNATIONAL GREEN SCAPES LTD.,NEW DELHI vs DCIT CIRCLE 74(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

USHA DEVI,GHAZIABAD vs ITO WARD 44(6), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

APPDYNAMICS INTERNATIONAL LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-1(1)(1), DELHI, DELHI

SHRI CHALLA NAGENDRAM PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SYNORICH JEWELS PRIVATE LIMITED ,COMMUNITY CENTRE JANAKPURI vs ASSESSING OFFICER WARD 22(4), DELHI