ITAT Delhi Bench
81,208 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S WAVES DATA MANAGEMENT PVT. LTD., DELHI
IMPLEX INFRASTRUCTURE PVT LTD,DELHI vs ITO WARD-12(1), DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SAURABH MAHESHWARI, GURGAON
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SAURABH MAHESHWARI, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SAURABH MAHESHWARI, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), GHAZIABAD, GHAZIABAD vs SONAL NARAIN, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SH. MOHINDER SINGH ARORA,DELHI vs ITO WARD-49(5), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
AI HIND EXPORTS,MEERUT vs ITO WARD- 1(1)(1), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AI HIND EXPORTS,MEERUT vs ITO WARD- 1(1)(1), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AI HIND EXPORTS,MEERUT vs ITO WARD- 1(1)(1), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MOHAMMAD ASHFAQ,MEERUT vs ITO WARD-2(2)(2), HAPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
TOGETHER WE WILL FOUNDATION,FARIDABAD vs CIT EXEMPTIONS, HARYANA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MANOJ KUMAR SINGH,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER\nAND\nSHRI ANUBHAV SHARMA, JUDICIAL MEMBER\nManoj Kumar Singh,\nS-17, Ground Floor,\nPanchsheel Enclave,\nNew Delhi - 110 017.\nPAN: AAXPS2824H\nVs\nDCIT,\nCentral Circle-28,\nDelhi.\nITA No.2237/Del/2025\nAssessment Year: 2012-13\nITA No.3717/Del/2025\nAssessment Year: 2012-13\nDCIT,\nCentral Circle-28,\nDelhi.\nVs.\nManoj Kumar Singh,\nS-17, Ground Floor,\nPanchsheel Enclave,\nNew Delhi - 110 017.\nPAN: AAXPS2824H\n(Appellant)\nAssessee by\nRevenue
DY. COMMISSIONER OF INCOME TAX, CENTRAL DELHI vs MAHARAJI EDUCATIONAL TRUST, GHAZIABAD
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ISHA GUPTA,DELHI vs DCIT CC 28, JHANDEWALAN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
AKANSHA GARG,DELHI vs ACIT,CIRCLE INT. TAX-1(3)(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
VINOD GUTPA,DELHI vs DCIT CENTRAL CIRCLE-18, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
VINOD GUPTA,DELHI vs ACIT CENTRAL CIRCLE-18, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
VINOD GUPTA ,DELHI vs ACIT, CENTRAL CIRCLE-18 , DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
VINOD GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-18 , DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
