ITAT Delhi Bench
81,208 judgments
DCIT, CIRCLE-7(1), DELHI vs FMI AUTOMOTIVE COMPONENTS PRIVATE LIMITED , HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DALMIA (BROS) PVT LTD,NEW DELHI vs DCIT, CIRCLE-7(1), NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
DONYI POLO TIMBERES PVT. LTD.,NEW DELHI vs ITO WARD-7(4), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
FORCEPOINT INTERNATIONAL TECHNOLOGY LIMITED,NOIDA vs ACIT, CIRCLE INT. TAXATION 1(3)(1), NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
PAWAN KUMAR AGARWAL,NEW DELHI vs ACIT, CIRCLE-36(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE-7(1), NEW DELHI vs D&Y TECHNOLOGIES PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS. RIFAUR RAHMAN (Accountant Member)
DELFIN FINANCE P.LTD.,NEW DELHI vs ITO, WARD-7(1), NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
DELFIN FINANCE P.LTD.,NEW DELHI vs ITO, WARD-7(1), NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
SIAM STOCK HOLDINGS LIMITED vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION 3(1)(2) & ORS.
ISHA GUPTA,PITAMPURA DELHI vs CENTRAL CIRCLE 28, DELHI, JHANDEWALAN
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs MANOJ KUMAR SINGH, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
NAVAB KHAN,G.B. NAGAR vs ITO WARD-2(3), NOIDA
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs MANISH AGARWAL AMD SONS, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs RAJESH KUMAR GOVIL, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAJKUMARI,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJKUMARI,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , DELHI vs VEENA GUPTA, DELHI
Sh. M. Balaganesh, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
NAARI CHARITABLE TRUST,DELHI vs CIT EXEMPTION, DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
NAARI CHARITABLE TRUST,DELHI vs CIT E, NEW DELHI
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
