ITAT Delhi Bench

81,208 judgments

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3176/DEL/2025[2019-20]Status: Disposed22/9/2025AY 2019-20

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3175/DEL/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3174/DEL/2025[2017-18]Status: Disposed22/9/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CRICLE 1 FARIDABAD, FARIDABAD

ITA 3173/DEL/2025[2016-17]Status: Disposed22/9/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3172/DEL/2025[2015-16]Status: Disposed22/9/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DCIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3171/DEL/2025[2014-15]Status: Disposed22/9/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 3170/DEL/2025[2013-14]Status: Disposed22/9/2025AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

VASUDEV GARG,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1 FBD, FARIDABAD

ITA 3169/DEL/2025[2012-13]Status: Disposed22/9/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

DCIT, CIRCLE-7(1), DELHI, DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, DELHI

ITA 3166/DEL/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)

DCIT, CIRCLE-7(1), DELHI, DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, DELHI

ITA 3165/DEL/2025[2017-18]Status: Disposed22/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)

SHREE ROSHAN COLD STORAGE,SAMBHAL vs PRINCIPAL COMMISSIONER OF INCOME TAX, BAREILLY

ITA 3156/DEL/2025[2017-18]Status: Disposed22/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS. RIFAUR RAHMAN (Accountant Member)

B E CONTRACTS PRIVATE LIMITED,DELHI vs ACIT CENTRAL CIRCLE 4(2), DELHI

ITA 3146/DEL/2025[2023-24]Status: Disposed22/9/2025AY 2023-24

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

RUPESH AGGARWAL,GHAZIABAD vs ITO WARD 2(2)(2), GHAZIABAD

ITA 3145/DEL/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

V& A VENTURES LLP,DELHI vs ACIT,CENTRAL CIRCLE-6, DELHI

ITA 3139/DEL/2025[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

RAMESH KUMAR GUPTA,DELHI vs INCOME TAX OFFICER, WARD 36(1), DELHI, DELHI

ITA 291/DEL/2025[2017-18]Status: Disposed22/9/2025AY 2017-18

SEEMA GOEL,DELHI vs CIT A, DELHI

ITA 2006/DEL/2025[2016-17]Status: Disposed22/9/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SEEMA GOEL,DELHI vs CIT A, DELHI

ITA 2005/DEL/2025[2015-16]Status: Disposed22/9/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ITO, WARD-17(1), NEW DELHI, DELHI vs PAWAN KUMAR AGARWAL, DELHI

ITA 43/DEL/2024[2016-17]Status: Disposed22/9/2025AY 2016-17

SNEH GUPTA,NEW DELHI vs ACIT, CIRCLE-32(1), DELHI, DELHI

ITA 3928/DEL/2024[2016-17]Status: Disposed22/9/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, CIRCLE 4(2), NEW DELHI vs CONTINENTAL CONSTRUCTION LTD, NEW DELHI

ITA 3561/DEL/2024[2018-19]Status: Disposed22/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)