ITAT Delhi Bench
81,208 judgments
PARTAP SINGH,NEW DELHI vs ACIT CIRCLE-55(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
JYOTI JAIN,NEW DELHI vs DCIT, CIRCLE-19(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
OCL INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NEW DELHI vs M/S OCL INDIA PVT. LTD.,, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAVINDER KAUR (ERSTWHILE PARTNER OF AUTO BRAKES AGENCY) vs INCOME TAX OFFICER WARD 35(5),DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SMT NEERA JAIN LH OF LATE SH NAVAL KISHOR JAIN vs COMMISSIONER OF INCOME TAX CUM DESIGNATED AUTHORITY INTERNATIONAL TAXATION 2 NEW DELHI & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S MODLAND WEARS PVT. LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR COMMISSIONER OF INCOME TAX-4 NEW DELHI vs M/S NIYANT HERITAGE HOTEL P LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INOCME TAX (INTERNATIONAL TAX)-1, NEW DELHI vs GE HYDRO FRANCE
PINKI GOYAL,REWARI vs ITO WARD 2 , REWARI
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV JAIN,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 46(1), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
BASUDEO SONI,NEW DELHI vs ITO WARD 35(1) , NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
AJAY GOEL HUF,MEERUT vs ITO WARD 1(1)(1), MEERUT
Sh. Satbeer Singh Godara (Judicial Member)
SUDHIR KUMAR MALIK,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), CIVIC CENTRE
Sh. Satbeer Singh Godara (Judicial Member)
DEVENDRA KUMAR,BIJNOR vs ITO WARD (3)(5), NAJIBABAD
Sh. Satbeer Singh Godara (Judicial Member)
KRISHANA SHANWAL,HISAR vs DEPUTY COMMISSIONER OF INCOME TAX, HISAR CIRCLE, HISAR, HISAR
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
TANGERINE DESIGN PVT LTD,GURGAON vs ACIT,CIRCLE-25(1), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AIIMS DELHI DERMATOLOGY,NEW DELHI vs CIT EXEMPTION , DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AIIMS DELHI DERMATOLOGY,DELHI vs CIT EXEMPTION , DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
