ITAT Delhi Bench
81,208 judgments
VIHAR TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
AVNEESH KUMAR TYAGI,DELHI vs INCOME TAX OFFICER WARD 1(1) GHAZIABAD, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
RAMESH KUMAR GOYAL,NEW DELHI vs ITO WARD 2(1), FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
UPENDRA KUMAR SHARMA,NEW DELHI vs ACIT, CIRCLE-5(2)(1), NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
INCOME TAX OFFICER, WARD 29(1), NEW DELHI, NEW DELHI vs SANJAY KUMAR NAGALIA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAJBIKRAM SINGH NAYAR,GURUGRAM vs ITO, GURUGRAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAJESH PROJECTS (INDIA) PVT LTD,DELHI vs DCIT,CIRCLE-78(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
TATA NYK SHIPPING PTE LTD,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX), CIRCLE 3(1)(1), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJAY GARG,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SUDARSHAN KUMAR BANSAL,NEW DELHI vs JCIT,CENTRAL CIRCLE-16, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, DELHI vs RDSS FAB PVT LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, DELHI vs RDSS FAB PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AVON CONTAINNERS PVT. LTD.,FARIDABAD vs ACIT, CIRCLE-1, FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PARTAP SINGH,NEW DELHI vs ACIT CIRCLE-55(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PARTAP SINGH,NEW DELHI vs ACIT CIRCLE-55(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
