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ITAT Delhi Bench

81,208 judgments

UNISTAR BIOTECH LIMITED,DELHI vs INCOME TAX OFFICER WARD 27(1), DELHI, DELHI

ITA 5052/DEL/2025[2018-19]Status: Disposed23/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

ACTIVE -Z SYSTEMS INDIA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 1(1), DELHI, DELHI

ITA 5050/DEL/2025[2010-11]Status: Disposed23/9/2025AY 2010-11

SARIKA,ROHTAK vs ITO, WARD -2, ROHTAK, ROHTAK

ITA 5042/DEL/2025[2013-14]Status: Disposed23/9/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

SURESH KUMAR,VILLAGE SARHERA vs ITO WARD - 4, HISAR

ITA 5041/DEL/2025[2012-13]Status: Disposed23/9/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

ROHTASH KUMAR ,DELHI vs ITO , DELHI

ITA 5039/DEL/2025[2018-19]Status: Disposed23/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

KHEM CHAND,HARYANA vs ITO WARD 1(4), FARIDABAD

ITA 5035/DEL/2025[2012-13]Status: Disposed23/9/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

VIVEK MOTOR FINANCE LIMITED,MEERUT, UTTAR PRADESH vs INCOME TAX OFFICER (ITO), WARD- 1(2)(4), MEERUT, MEERUT, UTTAR PRADESH

ITA 5022/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

M/S P2 LOGITECH PRIVATE LIMITED,NEHRU PLACE, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, DELHI, JHANDEWALAN EXTENSION, NEW DELHI

ITA 5008/DEL/2025[2019-20]Status: Disposed23/9/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

AJAY SAPRA,GURGAON vs DCIT, VIKAS BHAWAN, DELHI

ITA 5007/DEL/2025[2023-24]Status: Disposed23/9/2025AY 2023-24

Sh. Satbeer Singh Godara (Judicial Member)

RAJESH KUMAR,HISAR vs ITO WARD 1, HISAR

ITA 4993/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

HARPAL,KIRARI DELHI vs INCOME TAX OFFICER, CIVIC CENTRE NEW DELHI

ITA 4983/DEL/2025[2020-21]Status: Disposed23/9/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

NETAJI EDUCATION SOCIETY,ROHTAK vs ITO EXEMPTION, ROHTAK

ITA 4982/DEL/2025[2015-16]Status: Disposed23/9/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

NETAJI EDUCATION SOCIETY,ROHTAK vs ITO EXEMPTION, ROHTAK

ITA 4981/DEL/2025[2014-15]Status: Disposed23/9/2025AY 2014-15

Sh. Satbeer Singh Godara (Judicial Member)

SURINDER BABU BUDHIRAJA ,DELHI vs ITO WARD 36(2), DELHI

ITA 4980/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

AKHILESH KUMAR ,NOIDA vs ITO WARD 5(1)(1), GAUTAM BUDH NAGAR

ITA 4977/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

VEDIC FOUNDATION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 26(2), DELHI, DELHI

ITA 4975/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

INDIRA BHATT,KAUSHAMBI vs WARD 2(1)(2) AO, GHAZIABAD

ITA 4974/DEL/2025[2012-13]Status: Disposed23/9/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

CHANDO DEVI JEWELLERS,DELHI vs ITO WARD 47(1), DELHI

ITA 4948/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

BLUE OCEAN RESORTS PRIVATE LIMITED,DELHI vs ITO WARD 5(1), DELHI

ITA 4946/DEL/2025[2018-19]Status: Disposed23/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

NISHI SHABANA KAUSER,DELHI vs INCOME TAX OFFICER, WARD 54(1), DELHI

ITA 4943/DEL/2025[2018-19]Status: Disposed23/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)