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ITAT Delhi Bench
81,208 judgments
NKS HOLDINGS P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-32, NEW DELHI
ITA 6690/DEL/2018[2011-12]Status: Disposed24/9/2025AY 2011-12
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
HIM RESTAURENTS P.LTD,NEW DELHI vs ITO, WARD-11(3), NEW DELHI
ITA 3706/DEL/2018[2014-15]Status: Disposed24/9/2025AY 2014-15
SHRI ANUBHAV SHARMA (Judicial Member)
ACIT, NEW DELHI vs SH. SANJEEV J AEREN, NEW DELHI
ITA 3933/DEL/2016[2012-13]Status: Disposed24/9/2025AY 2012-13
THREEPENCE CRAFT,NEW DELHI vs CIT- IX, NEW DELHI
ITA 2234/DEL/2015[2011-12]Status: Disposed24/9/2025AY 2011-12
PAVAN GAUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-24 & ORS
W.P.(C)/9283/201923/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
M/S EMPIRE FASTENERS vs THE ASSISTENT COMMISSIONER OF INCOME TAX AND ANR. & ANR.
W.P.(C)/14755/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
TENERON LTD vs INCOME TAX OFFICER WARD 25(1) & ORS.
W.P.(C)/14463/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
M/S EMPIRE FASTENERS vs THE ASSISTENT COMMISSIONER OF INCOME TAX . & ANR.
W.P.(C)/14754/202523/9/2025
SURENDER KUMAR WADHWA vs PRINCIPAL COMMISSIONER OF INCOME TAX-18 & ANR.
W.P.(C)/13880/202423/9/2025
PR. COMMISSIONER OF INCOME TAX -7 vs PRIYAMDA MEDIA AND INFOTAINMENT PVT. LTD.
ITA/473/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-10 vs SH. GURMEET SINGH
ITA/468/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7 vs PRIYAMDA MEDIA AND INFOTAINMENT PVT. LTD.
ITA/466/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S DLF URBAN PVT. LTD.
ITA/287/202523/9/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs GE HYDRO FRANCE
ITA - 472 / 202523/9/2025
ELAN BUILDCON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI, NEW DELHI
ITA 773/DEL/2025[2017-18]Status: Disposed23/9/2025AY 2017-18
ELAN BUILDCON PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI, NEW DELHI
ITA 771/DEL/2025[2018-19]Status: Disposed23/9/2025AY 2018-19
ELAN BUILDCON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI, NEW DELHI
ITA 769/DEL/2025[2019-20]Status: Disposed23/9/2025AY 2019-20
ELAN LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI, NEW DELHI
ITA 759/DEL/2025[2014-15]Status: Disposed23/9/2025AY 2014-15
ARUN KUMAR,ETAH vs INCOME TAX, AGRA
ITA 5208/DEL/2025[2019-20]Status: Heard23/9/2025AY 2019-20
Sh. Satbeer Singh Godara (Judicial Member)
BLUE BREEZE TRADING LLP,DELHI vs DCIT CENTRAL CIRCLE-27 , DELHI
ITA 5055/DEL/2025[2012-13]Status: Disposed23/9/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
