PR. COMMISSIONER OF INCOME TAX-10 vs. SH. GURMEET SINGH
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$~80 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 468/2025 CM APPL. 60571/2025 CM APPL. 60572/2025 CM APPL. 60573/2025 CM APPL. 60574/2025 CM APPL. 60575/2025 PR. COMMISSIONER OF INCOME TAX-10 .....Appellant Through: Mr. Siddharth Sinha, SSC versus SH. GURMEET SINGH .....Respondent Through: None CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %
23.09.2025 1. Mr. Siddharth Sinha, learned Senior Standing Counsel for appellant states that in view of low tax effect, he shall withdraw the petition. 2. The petition and pending applications are dismissed as withdrawn. V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 23, 2025 ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 11:47:21
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