PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. M/S DLF URBAN PVT. LTD.
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$~100 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 287/2025 PRINCIPAL COMMISSIONER OF INCOME TAX-1.....Appellant Through: Mr. Debesh Panda, SSC with Ms. Zehra Khan and Mr. Vikramaditya Singh, JSCs with Ms. Yashika Gupta, Adv. versus M/S DLF URBAN PVT. LTD. .....Respondent Through: Ms. Kavita Jha, Sr. Adv. with Mr. Vaibhav Kulkarni and Mr. Akash Shukla, Advs. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %
23.09.2025 1. Learned counsel for the appellant states that she has instructions to withdraw the appeal. 2. Accordingly, the appeal is dismissed as withdrawn. The pending applications are also disposed of. V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 23, 2025 cd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 17:07:15
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