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ITAT Delhi Bench

81,208 judgments

DAIRY INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE - 7(1), DELHI

ITA 1987/DEL/2024[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, NEW DELHI, NEW DELHI vs SATYA PRAKASH GUPTA, DELHI

ITA 3925/DEL/2023[2013-14]Status: Disposed24/9/2025AY 2013-14

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), NEW DELHI, I.P.ESTATE, NEW DELHI vs BIRD WORLDWIDE FLIGHT SERVICE (INDIA) PRIVATE LIMITED, CONNAUGHT PLACE, NEW DELHI

ITA 2779/DEL/2023[2017-18]Status: Disposed24/9/2025AY 2017-18

VIJAY KUMAR GUPTA,MEERUT vs INCOME TAX OFFICER, MEERUT

ITA 1700/DEL/2023[2013-14]Status: Disposed24/9/2025AY 2013-14

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

RAVISH VOHRA,NEW DELHI vs DCIT CIRCLE-20(2), NEW DELHI

ITA 161/DEL/2023[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

JUBILANT GENERICS LTD.,NOIDA vs ACIT, CIRCLE- 5(1)(1), G.B. NAGAR

ITA 2004/DEL/2022[2018-19]Status: Disposed24/9/2025AY 2018-19

INNOVATIVE TEXTILES LIMITED,DELHI vs DCIT, CIRCLE-10(1), NEW DELHI

ITA 1160/DEL/2022[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DCIT CENTRAL CIRCLE-06, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI

ITA 832/DEL/2021[2006-07]Status: Disposed24/9/2025AY 2006-07

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CIRCLE-1(1), NEW DELHI vs ACC INDIA PVT. LTD., DELHI

ITA 650/DEL/2020[2015-16]Status: Disposed24/9/2025AY 2015-16

SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)

VIJAY KATARIA,NEW DELHI vs ACIT CENTRAL CIRCLE-6, NEW DELHI

ITA 1966/DEL/2020[2006-07]Status: Disposed24/9/2025AY 2006-07

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ITO WARD-35(2), NEW DELHI vs R.B. TRADERS, DELHI

ITA 9546/DEL/2019[2015-16]Status: Disposed24/9/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member)

RAGHVENDER SHANKAR FINANCE & INVESTMENT COMPANY PRIVATE LIMTED ,NEW DELHI vs ITO WARD-15(1), NEW DELHI

ITA 8572/DEL/2019[2006-07]Status: Disposed24/9/2025AY 2006-07

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ITO, WARD- 44(2), NEW DELHI vs THREEPENCE CRAFT , NEW DELHI

ITA 5995/DEL/2019[2011-12]Status: Disposed24/9/2025AY 2011-12

THREEPENCE CRAFT ,NEW DELHI vs ITO, WARD- 44(2), NEW DELHI

ITA 5410/DEL/2019[2011-12]Status: Disposed24/9/2025AY 2011-12

SHELENDER KUMAR JAIN,DELHI vs ACIT, CIRCLE-55(1), NEW DELHI

ITA 4477/DEL/2019[2014-15]Status: Disposed24/9/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, CIRCLE-52(1), NEW DELHI vs N.S.SOFTWARE , NEW DELHI

ITA 1834/DEL/2019[2014-15]Status: Disposed24/9/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-52(1), NEW DELHI vs 12, RING ROAD LAJPAT NAGAR-4, NEW DELHI

ITA 1833/DEL/2019[2013-14]Status: Disposed24/9/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHANKAR RADHEY FINANCE & INVESTMENT CO. PVT. LTD.,NEW DELHI vs ITO WARD 23(1), NEW DELHI

ITA 1067/DEL/2019[2009-10]Status: Disposed24/9/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member)

SINGHAL FASTNERS CO. P.LTD,NEW DELHI vs ITO, WARD-24(2), NEW DELHI

ITA 1066/DEL/2019[2009-10]Status: Disposed24/9/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member)

SUBHASH SHAH,FARIDABAD vs ITO, WARD-2(4), FARIDABAD

ITA 1021/DEL/2019[2010-11]Status: Disposed24/9/2025AY 2010-11

SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)