ITAT Delhi Bench
81,208 judgments
INCOME TAX OFFICER,WARD 29(1), NEW DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER,WARD 29(1), NEW DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER,WARD 29(1), NEW DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER,WARD 29(1), NEW DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD-29(1) DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, WARD 29(1), NEW DELHI, NEW DELHI vs SNEH SHARMA, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NANAK CHAND TAYAL,FARIDABAD HARYANA vs DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 FARIDABAD, FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NANAK CHAND TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 FARIDABAD, FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NANAK CHAND TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 FARIDABAD, FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NANAK CHAND TAYAL,FARIDABAD HARYANA vs DY COMMISSIONER OF INCOME TAX, FARIDABD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NANAK CHAND TAYAL,FARIDABAD HARYANA vs DEPUTY COMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 FARIDABAD , FARIDABAD HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER 58(3), VIKAS BHAWAN vs PRITHVI RAJ KANDOI (HUF), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
KIRAN,DELHI vs ITO WARD-43(1), DELHI, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs VIKAS ASSOCIATES PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SIMMI BATRA,NEW DELHI vs INCOME TAX OFFICER WARD-32(5), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAKET AGARWAL,DELHI vs INCOME TAX OFFICER, WARD -45(2), DELHI , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACC INDIA PVT.LTD.,NEW DELHI vs ACIT, CIRCLE-1(1) DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
AV MINES PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 1(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
B & B SHARECOM PVT LTD.,,HISAR vs DCIT, CIRCLE, HISAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, WARD-3(2)(4), MUZAFFARNAGAR, MUZAFFARNAGAR vs SHAH NAWAZ RANA, MUZAFFARNAGAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
