ITAT Delhi Bench
81,139 judgments
PRIYANKA,NEW DELHI vs INCOME TAX OFFICER, WARD 50(3), DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
ATIN JAIN,NEW DELHI vs INCOME TAX OFFICER , NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SUBASHINI SOOD,SOUTH DELHI vs DCIT, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SIX CONTINENTS HOTELS, INC.,USA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), (INTERNATIONAL TAX), DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SRI RANI SHAKTI ROLLER FLOUR MILLS PVT. LTD.,DELHI vs JCIT (OSD), NEW DELHI
SH. SUDHIR KUMAR, ACCOUNTANT MEMBER AND SH. MANISH AGARWAL (Judicial Member)
SRI RANI SHAKTI ROLLER FLOUR MILLS PVT. LTD.,DELHI vs JCIT(OSD), DELHI
SRI RANI SHAKTI ROLLER FLOUR MILLS PVT. LTD.,DELHI vs JCIT (OSD), NEW DELHI
SH. SUDHIR KUMAR, ACCOUNTANT MEMBER AND SH. MANISH AGARWAL (Judicial Member)
AVISHA CEDIT CAPITAL LIMITED,CONNAUGHT PLACE vs DEPUTY COMMISSIONER OF INCOME TAX CC-28, DELHI, JHANDEWALAN, DELHI
SH. ATUL JAIN,DELHI vs DCIT,CENTRAL CIRCLE-29, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ATUL JAIN,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ATUL JAIN,DELHI vs DCIT CENTRAL CIRCLE- 7(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ARCHANA SALUJA,DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
MIR SINGH,BAHADURGARH vs ITO WARD 3 ROHTAK, ROHTAK
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SAVITRI JAIN,HARYANA vs INCOME TAX OFFICER, WARD - 36(1), NEW DELHI, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VIJAY GARG,MEERUT vs ITO WARD-1(2)(4), MEERUT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VIVEKANAND,NOIDA GBN vs INCOME TAX OFFICER WARD 3(4) NOIDA, NOIDA GAUTOM BUDDH NAGAR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ITO, DELHI vs USHA RANI, DELHI
it against the order dated 08.03.2024 passed u/s 147 read with Section 144B of the Income Tax Act, 1961 (hereinafter referred as 'the Act') by the ITO, Ward-44(1), Delhi (hereinafter referred to as the Ld. AO).
SANJAY GARG,DELHI vs DCIT,CENTRAL CIRCLE-8, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SANJAY GARG,DELHI vs DCIT, CENTRAL CIRCLE- 8, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER,WARD 29(1), NEW DELHI, DELHI vs SNEH SHARMA , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)