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ITAT Delhi Bench

81,139 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs SUPER CASSETTES INDUSTRIES PRIVATE LIMITED, DELHI

ITA 2511/DEL/2023[2013-14]Status: Disposed25/9/2025AY 2013-14

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, DELHI vs BHUSHAN DUA, NEW DELHI

ITA 2510/DEL/2023[2013-14]Status: Disposed25/9/2025AY 2013-14

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs BHUSHAN DUA, NEW DELHI

ITA 2509/DEL/2023[2014-15]Status: Disposed25/9/2025AY 2014-15

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

VINAY KUMAR BHUWANIA,NEW DELHI vs ACIT, CIRCLE-6(2), NEW DELHI

ITA 7892/DEL/2018[2014-15]Status: Disposed25/9/2025AY 2014-15

SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DCIT (INTERNATIONAL TAXATION), NEW DELHI vs M/S. SMS MEVAC UK LTD., NEW DELHI

ITA 5653/DEL/2016[2013-14]Status: Disposed25/9/2025AY 2013-14

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs FINASTRA LNTERNATIONAL FINANCIAL SYSTEMS PTE LTD.

ITA - 480 / 202524/9/2025

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs FINASTRA INTERNATIONAL FINANCIAL SYSTEMS PTE LIMITED

ITA - 479 / 202524/9/2025

TARUN ROI ARORA,DELHI vs ITO, WARD-29(3), DELHI

ITA 5178/DEL/2025[2012-13]Status: Disposed24/9/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

ARVIND JAIN,DELHI vs ITO WARD 5(1)(1), UTTAR PRADESH

ITA 5173/DEL/2025[2013-14]Status: Disposed24/9/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

ANUP SINGH,HISAR vs INCOME TAX OFFICER, DELHI

ITA 5172/DEL/2025[2013-14]Status: Disposed24/9/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

PARDEEP KUMAR,PANIPAT vs ITO WARD -1, PANIPAT

ITA 5160/DEL/2025[2018-19]Status: Disposed24/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

RAGHURAJ SINGH,SAMBHAL vs ITO WARD 1(5), SAMBHAL

ITA 5159/DEL/2025[2014-15]Status: Disposed24/9/2025AY 2014-15

Sh. Satbeer Singh Godara (Judicial Member)

JOLLY ICE AND COLD STORAGE,DELHI vs ITO WARD 45(3), NEW DELHI

ITA 5150/DEL/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SARFARAJ HUSSAIN,JANANGIRABAD, BULANDSHAHR vs ITO, WARD 2(3)(2) BULANDSHAHAR, BULANDSHAHAR

ITA 5133/DEL/2025[2017-2018]Status: Disposed24/9/2025AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

SUVIDHI INTERNATIONAL PRIVATE LIMITED,DELHI vs ITO WARD 24(4), DELHI

ITA 5116/DEL/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SHREE SUBHASH CHAND JAIN MEMORIAL EDUCATION SOCIETY,MUZAFFARNAGAR vs INCOME TAX OFFICER, MUZAFAFRNAGAR

ITA 5109/DEL/2025[2018-19]Status: Disposed24/9/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

RAMAN GULATI,PANIPAT vs INCOME TAX OFFICER, WARD- 5, PANIPAT, PANIPAT

ITA 5105/DEL/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

KRISHNA DEVI,REWARI vs INCOME TAX OFFICER, REWARI

ITA 5096/DEL/2025[2011-12]Status: Disposed24/9/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

NAND KISHOR GARG,GHAZIABAD vs ACIT, CENTRAL CIRCLE-2, DELHI

ITA 5092/DEL/2025[2022-23]Status: Disposed24/9/2025AY 2022-23

Sh. Satbeer Singh Godara (Judicial Member)

NEELAM GUPTA,KAROL BAGH DELHI vs ASSESSING OFFICER, DELHI

ITA 4879/DEL/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)