ITAT Delhi Bench
81,139 judgments
SMT. REETA GOEL,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-2(4), MUZAFFARNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, MUZAFFARNAGAR vs REETA GOEL, MUZAFFARNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED,NEW DELHI vs ITO, DELHI
SHRI CHALLA NAGENDRAM PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MANPOWERGROUP SERVICES INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, DELHI , JHANDEWALAN EXTENSION, NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3, NEW DELHI, DELHI vs SUPER CASSETTES INDUSTRIES PVT. LTD., DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3, NEW DELHI, DELHI vs BHUSHAN DUA, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, NEW DELHI, DELHI vs BHUSHAN DUA, DELHI
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, NEW DELHI, DELHI vs BHUSHAN DUA, DELHI
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3, NEW DELHI, DELHI vs SUPER CASSETTES INDUSTRIES PVT. LTD., DELHI
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3, DELHI, DELHI vs SUPER CASSETTES INDUSTRIES PVT. LTD., DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE 03, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-03, NEW DELHI, DELHI vs LUV RANJAN, GHAZIABAD
MANOJ KUMAR,NEW DELHI vs ITO, WARD 44(5), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, NEW DELHI, DELHI vs BHUSHAN DUA, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, NEW DELHI, DELHI vs BHUSHAN DUA, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, NEW DELHI, DELHI vs SUPER CASSETTES INDUSTRIES PVT. LTD., DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUPER CASSETTES INDUSTRIES PVT LTD,DELHI vs DCIT CENTRAL CIRCLE-3, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUPER CASSETTES INDUSTRIES PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE-3, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 03, DELHI vs SUPER CASSETTES INDUSTRIES PVT. LTD., DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs SUPER CASSETTES INDUSTRIES PRIVATE LIMITED, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
