ITAT Delhi Bench
81,139 judgments
DELHI E- GOVERNANCE SOCIETY,DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
AMIT SHARMA,GURUGRAM vs ITO WARD 1(1), GURUGRAM
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
RISHI PARKASH,SONIPAT vs INCOME TAX OFFICER, SONIPAT
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SRIKARAM PRESCIENCE PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DEEPAK DUDEJA,GURGAON vs ASSESSING OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
NARESH KUMAR SHARMA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
M/S SPEARSEARCH SOLUTIONS,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER\nITA No.3216/Del/2025\nAssessment Year: 2014-15\nM/s. Spearsearch Solutions,\nF-4 & 5, Street No. 3, Near\nNathu Sweets, Laxmi Nagar,\nVikas Marg,\nNew Delhi\nPAN: ABOFS7069J\n(Appellant)\nVs.\nIncome Tax Officer,\nWard-77(3),\nNew Delhi\n(Respondent)\nAssessee by\nDepartment by\nSh. P.D. Mittal, CA\nSh. Om Prakash, Sr. DR\nDate of hearing\nDate of pronouncement\n25.09.2025\n25.09.2025\nORDER\nPER SATB
SPAHIRE LANDCRAFT PRIVATE LIMITED,NEW DELHI vs ASSESSING OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SAPHIRE LANDCRAFT PRIVATE LIMITED,DELHI vs ASSESSING OFFICER, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ARANYA INFRASTRUCTURE PVT LTD,DELHI vs ITO WARD-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ARANYA INFRASTRUCTURE PVT LTD,DELHI vs ITO WARD-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE 3, DELHI
LOMBARD PORTFOLIO PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-22(2), DELHI
SHRI CHALLA NAGENDRAM PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HEMANT KUMAR,REWARI vs ITO, WARD-1, REWARI, REWARI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-3, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, DELHI vs HELIOS INFRASTRUCTURE AND PROJECTS LIMITED, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
