ITAT Delhi Bench
81,139 judgments
NV INTERNATIONAL PVT LTD ,CONNAUGHT PLACE vs DCIT, CC-31, NEW DELHI
SHINING SUN TRADEXIM LLO,NEW DELHI vs ITO WARD 50(1) DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
BALBIR SINGH,NEW DELHI vs ACIT, CIRCLE 43(1), CIVIC CENTER
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DCIT CENTRAL CIRCLE 5, DELHI vs VINOD KUMAR, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
VIJAY SINGH CHAUHAN,NOIDA vs ITO,WARD-2(5), NOIDA
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT CENTRAL CIRCLE-27, NEW DELHI vs NRP PACKERS PRIVATE LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member)
ADITYA SHARMA,NEW DELHI vs ACIT, CC-19, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE-13(2), NEW DELHI vs JUS SCRIPTUM MAGNUS PVT LTD, NEW DELHI
ACIT , SPL. RANGE-9, NEW DELHI vs TIMEX GROUP INDIA LTD., NEW DELHI
SHRI VIMAL KUMAR, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA No.7526/Del/2019\n[Assessment Year: 2013-14]\n\nM/s Timex Group India Ltd.\n106-107, Ambadeep Building,\nKasturba Gandhi Marg,\nNew Delhi-110001\nPAN-AAACT0773C\nAssessee\nVs\nAdditional Commissioner of Income\nTax, Special Range-9,\nNew Delhi-110002\nRevenue\nITA No.7598/Del/2019\n[Assessment Year: 2013-14]\n\nAdditional Commissioner of\nIncome Tax, Special Range-9,\nNew Delhi-110002\nM/s Timex Group I
TIMEX GROUP INDIA LTD.,NEW DELHI vs ADDI. CIT SPL.RANGE-9, NEW DELHI
SHRI VIMAL KUMAR, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA No.7526/Del/2019\n[Assessment Year: 2013-14]\nM/s Timex Group India Ltd.\n106-107, Ambadeep Building,\nKasturba Gandhi Marg,\nNew Delhi-110001\nVs\nAdditional Commissioner of Income\nTax, Special Range-9,\nNew Delhi-110002\nPAN-AAACT0773C\nAssessee\nRevenue\nITA No.7598/Del/2019\n[Assessment Year: 2013-14]\nAdditional Commissioner of\nIncome Tax, Special Range-9,\nNew Delhi-110002\nM/s Timex Group India
PMV MALTINGS PVT LTD,NEW DELHI vs ACIT CIRCLE-19(2), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CENTRAL CIRCLE- 7 , NEW DELHI vs ADITYA SHARMA, NEW DELHI
ADITYA SHARMA,NEW DELHI vs ACIT CENTRAL CIRCLE-19, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PMV MALTINGS PVT LTD,NEW DELHI vs ACIT CIRCLE-19(2), NEW DELHI
ONE MOBIKWIK SYSTEMS P.LTD,GURGAON vs JCIT(OSD), TDS CIRCLE, GURGAON
GIZA BUILDERS & DEVELOPERS PVT. LTD.,NEW DELHI vs ITO, WARD- 11(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMARJEET SINGH ,GHAZIABAD vs ITO, WARD- 1(5), GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
M/S DART AIR SERVICES PVT. LTD vs COMMISSIONER OF CUSTOMS (AIRPORT AND GENERAL)
HINDUSTAN SPORTS CLUB LIMITED vs INCOME TAX OFFICER, WARD -11 (3) DELHI & ANR.
TAARUNI CONNECTIONS (INDIA) PRIVATE LIMITED,DELHI vs PR CIT DELHI-7, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
