ITAT Delhi Bench

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SUNCITY INFRASTRUCTURES PRIVATE LIMITED, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ZTA INFRATECH PVT LTD,NEW DELHI vs DCIT, CENT CIRCLE, MEERUT

ZTA INFRATECH PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE, MEERUT

OC SWEATERS LLP,MEHRAULI vs WARD 29(5), NEW DELHI, CIVIC CENTRE

the AO wherein the correct figures of new workmen were filled in. The AO had not accepted the said report as it was not filed online as provided in section 80JJAA of the Act and deduction claimed was disallowed.

DCIT, CIRCLE - 19(1), DELHI vs PURE DEPARTMENTAL STORE PVT. LTD., DELHI

SHARMILA PUNDIR,NOIDA vs ACIT, CIRCLE-3, NOIDA

SARKUN SOLAR PRIVATE LIMITED,NEW DELHI vs ITO WARD 22(3), NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs ANAND NVH PRODUCTS PVT LTD, DELHI

O.C SWEATER LLP,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHRI ARORVANSH SEWA SADAN, PARSHURAM CHOWK, HISSAR ROAD, SIRSA,HARYANA vs CIT (EXEMPTIONS), ROOM NO.1, 5TH FLOOR, C R BUILDING, HIMALAYA MARG, SEC-17-E, CHANDIGARH, CHANDIGARH

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

AMARENDRA FINANCIAL PVT.LTD.,NEW DELHI vs PR. CIT (CENTRAL) KNP , MEERUT

the tribunal. Before us, assessee also take additional grounds of appeal which are admitted as they are purely legal in nature and requires no verification of facts by placing reliance on the judgment of hon'ble Supreme Court in the case of NTPC Ltd. reported in 229 ITR 383(SC).

YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY,GREATER NOIDA vs COMMISSIONER OF INCOME TAX- APPEAL, GHAZIABAD

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, NEW DELHI vs SATISH KUMAR, NEW DELHI

INCOME TAX OFFICER, PANIPAT vs SHIVOM TREXIM PRIVATE LIMITED , PANIPAT

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

INCOME TAX OFFICER, GHAZIABAD vs SUDHA SISHODIA, GHAZIABAD

SURENDRA KUMAR ARYA,NEW DELHI vs DCIT,CENTRAL CIRCLE - 25, NEW DELHI

SURENDRA KUMAR ARYA,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI

ZENITH PORTFOLIO AND INSURANCE ADVISORS (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-3, DELHI, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ZENITH PORTFOLIO AND INSURANCE ADVISORS (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-3, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ZENITH PORTFOLIO AND INSURANCE ADVISORS (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-3,DELHI, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)