ITAT Delhi Bench
81,139 judgments
PUNEET KHANNA,DELHI vs ITO WARD 3(1), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
M/S ONE MOBIKWIK SYSTEMS LTD,GURGAON vs JOINT COMMISSIONER OF INCOME TAX (OSD). TDS CIRCLE, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
M/S ONE MOBIKWIK SYSTEMS LTD,GURGAON vs JOINT COMMISSIONER OF INCOME TAX (OSD), TDS CIRCLE, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SHIVAM JEWELMART PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DHARAMBIR,DELHI vs INCOME-TAX OFFICER, WARD-44(1), DELHI, DELHI
DHARAMBIR,DELHI vs INCOME-TAX OFFICER, WARD-44(1), DELHI, DELHI
PUSA BANGIYA SANGEET SABHA,DELHI vs CIT (EXEMPTION), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
OLIVET EDUCATIONAL SOCIETY,DELHI vs INCOME TAX OFFICER EXEMPTION WARD 2(4), CIVIC CENTRE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NARENDER SINGH MAKKAR,GURGAON vs ITO WARD-3(1), GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
LOKESH KUMAR SHARMA,MEERUT vs ITO WARD-1(2)(4), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ALLIED CONCEPTS INDIA PRIVATE LIMITED,DELHI vs ITO WARD-2(1), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ASHOK KUMAR BANSAL,GURGAON vs PR, CIT CENTRAL DELHI-1, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASHOK KUMAR BANSAL,GURGAON vs PR, CIT CENTRAL DELHI-1, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASHOK KUMAR BANSAL,GURGAON vs PR, CIT CENTRAL, DELHI-1, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ALKA YADAV,GURGAO vs INCOME TAX OFFICER WARD 1(1) GURGAON, GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
DHARMENDRA YADAV,DELHI vs INCOME TAX OFFICER WARD 28(1), CIVIC CENTRE DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MUKESH,DELHI vs INCOME TAX OFFICER, WARD 43(1), DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
MORADABAD ZILA SAHKARI BANK LTD,MEERUT vs ACIT-1, MORADABAD
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AQILA TECHNOLOGIES AND INTEGRATION SOLUTIONS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-43(1), DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MOBINEERS INFO SYSTEMS PVT LTD,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEALS , CIT (A) NFAC DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
