ITAT Delhi Bench

ADDL.CIT, SPECIAL RANGE-5, , NEW DELHI vs JANAK CRANE P.LTD, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JANAK CRANE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 13(1), NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JANAK CRANE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 13(1), NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SH. SANJAY JAIN,NEW DELHI vs DCIT, NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

BOANG TECHNOLOGY PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 30, DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RHITI TALENT MANAGEMENT PRIVATE LIMITED vs THE INCOME TAX OFFICER WARD 21(1)

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

TECHNOCRATS ADVISORY SERVICES PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 76(1) & ORS.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

INDER DEV GUPTA vs THE INCOME TAX OFFICER WARD 27(1)

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

YUKTI EXPORT vs INCOME TAX OFFICER WARD 60(7) DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

VERTEX DATA SCIENCE LIMITED vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 NEW DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

HUAWEI TECHNOLOGIES COOPERATIEF U.A. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION-2-1-1, DELHI

MOUNT SHIKHAR FINANCIAL SERVICES LIMITED vs INCOME TAX OFFICER WARD 17 (1)

DELHI VOCATIONAL SCHOOL SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2

BOANG TECHNOLOGY PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 30, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI vs PREM ARORA, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

VENKATESH RAGHAV RAO HEBBANI,NEW DELHI vs INCOME TAX OFFICER WARD 34(5), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

JAGDISH MALHOTRA,NEW DELHI vs ACIT, CIRCLE-16(1), JHANDEWALAN

LINEN DESIGN COMPANY PVT LTD,GURGAON vs ACIT,CIRCLE-13(1), DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ATHENA KARNAL SOLAR POWER PVT LTD,GURUGRAM vs DCIT,CIRCLE-1(1), GURGAON

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

RADIUS CONSTRUCTION,GHAZIABAD vs ITO WARD 2(2)(2) GHAZIABAD, GHAZIABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)