PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs. M/S MODLAND WEARS PVT. LTD

$~105 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 463/2025 CM APPL. 60425/2025 PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI .....Appellant Through: Mr. Shlok Chandra, SSC, Ms. Naincy Jain and Ms. Madhavi Shukla, JSCs. versus M/S MODLAND WEARS PVT. LTD .....Respondent Through: Counsel (Appearance not given) CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %

22.09.2025 1. Mr. Shlok Chandra states, in view of the fact that this appeal has low tax effect, he shall withdraw the same. 2. The appeal and pending application are dismissed as withdrawn. V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 22, 2025 ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2025 at 11:46:34