PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs. M/S LUMENIS INDIA PVT LTD

$~102 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 437/2025 CM APPL. 59014/2025 CM APPL. 59015/2025 CM APPL. 59016/2025 PR COMMISSIONER OF INCOME TAX 4 NEW DELHI .....Appellant Through: Mr. Shlok Chandra, SSC with Ms. Naincy Jain, JSC, Ms. Madhavi Shukla, JSC and Mr. Anshuman Jindal, Adv. versus M/S LUMENIS INDIA PVT LTD .....Respondent Through: None. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R % 17.09.2025 1. The learned counsel for the appellant states that as this appeal has low tax effect, he shall withdraw the appeal. 2. The appeal and the connected applications are dismissed as withdrawn. V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 17, 2025/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 12:56:32