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ITAT Delhi Bench

77,550 judgments

ANJU CHOPRA,GURGAON vs CIT APPEAL, GHAZIABAD

ITA 3772/DEL/2025[2011-12]Status: Disposed9/9/2026AY 2011-12

HONDA R AND D (INDIA) PRIVATE LIMITED,HARYANA, INDIA vs DCIT, CIRCLE 10(1), DELHI, ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 4410/DEL/2024[2020-21]Status: Disposed9/9/2026AY 2020-21

DCIT, CIRCLE-7(1), DELHI vs EKO INDIA FINANCIAL SERVICES PRIVATE LIMITED, DELHI

ITA 3608/DEL/2024[2017-18]Status: Disposed9/9/2026AY 2017-18

GOEL FLEXIBLE PACKAGING PVT LTD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 1290/DEL/2024[2014-15]Status: Disposed9/9/2026AY 2014-15

M/S. GE INDIA INDUSTRIAL PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 3695/DEL/2015[2007-08]Status: Heard9/9/2026AY 2007-08

GENPACT INFRASTRUCTURE (HYDERABAD) PVT. LTD.,DELHI vs ITO, NEW DELHI

ITA 2055/DEL/2015[2009-10]Status: Disposed9/9/2026AY 2009-10

GE INDIA INDUSTRIAL (P) LTD.,HARYANA vs THE ACIT.,KHEDA CIRCLE, NADIAD

ITA 2781/AHD/2012[2008-09]Status: Heard9/9/2026AY 2008-09

J J FOODS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13 (1) DELHI & ANR.

W.P.(C)-7705/20248/9/2026

RAJESH GUPTA,DELHI vs ITO WARD 62(2), DELHI

ITA 755/DEL/2026[2007-08]Status: Disposed8/9/2026AY 2007-08

KASHMIR KAUR,NEW DELHI vs NFAC, DELHI

ITA 7408/DEL/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

NAJEEB UR REHMAN,GHAZIABAD vs INCOME TAX OFFICER WARD 70(1), NEW DELHI

ITA 7256/DEL/2026[2024-25]Status: Disposed8/9/2026AY 2024-25

MR. RAMESH CHAND SHARMA,DELHI vs ITO, WARD 30(5), DELHI

ITA 7233/DEL/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

ARUN KUMAR PANDEY,GAUTAM BUDDHA NAGAR vs DCIT/ACIT CEN CIR-II, NOIDA, INCOME TAX OFFICE, IIND FLOOR

ITA 6484/DEL/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

YOGSHAKTI EDUCATIONAL AND CHARITABLE TRUST,DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI

ITA 6482/DEL/2026[2027-2028]Status: Disposed8/9/2026AY 2027-2028

GURJEET SINGH,DHANOURA JATTAN vs ITO, DELHI

ITA 6471/DEL/2026[2018-19]Status: Disposed8/9/2026AY 2018-19

SEEMA ARORA,DELHI vs ADDL/JCIT (A), HYDERABAD

ITA 6166/DEL/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

SH. JATINDER PAL SINGH CHADHA,DELHI vs ITO WARD -5 (1) (5), GAUTAM BUDH NAGAR

ITA 6093/DEL/2026[2017-18]Status: Disposed8/9/2026AY 2017-18

DOGRA EDUCATION SOCIETY,DELHI vs INOCME TAX OFFICER WARD EXEMPTION 1(3), DELHI

ITA 6039/DEL/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

SARAHANA SCOIETY FOR WELFARE AND DEVELOPMENT,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

ITA 5250/DEL/2026[2026-27]Status: Disposed8/9/2026AY 2026-27

HIDESQUARE EXPO LLP,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, GAUTAM BUDDH NAGAR, NOIDA

ITA 3393/DEL/2026[2020-21]Status: Disposed8/9/2026AY 2020-21