← All Benches
ITAT Delhi Bench
77,550 judgments
ACIT, CIRCLE-7(1), DELHI, DELHI vs M/S DEVESH FOODS AND AGRO PRODUCTS PRIVATE LIMITED, DELHI
ITA 8211/DEL/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
BHARAT BHUSHAN GUPTA,HARYANA vs ACIT CENTRAL CIRCLE-25, NEW DELHI
ITA 6952/DEL/2025[2018-2019]Status: Disposed9/9/2026AY 2018-2019
GNE EXPORTS PRIVATE LIMITED,PHAGWARA vs CENTRAL CIRCLE 26, DELHI
ITA 6663/DEL/2025[2018-19]Status: Disposed9/9/2026AY 2018-19
FRONTIER RAAS EXPORTS PRIVATE LIMITED,PHAGWARA vs CENTRAL CIRCLE 26, NEW DELHI
ITA 6661/DEL/2025[2018-19]Status: Disposed9/9/2026AY 2018-19
SHADI LAL KATYAL,DELHI vs ACIT CIRCLE- 61(1), DELHI
ITA 6596/DEL/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
RAVI MOHAN SINGH,NEW DELHI vs ITO WARD 43(1), NEW DELHI
ITA 6498/DEL/2025[2018-19]Status: Disposed9/9/2026AY 2018-19
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6030/DEL/2025[2020-2021]Status: Disposed9/9/2026AY 2020-2021
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6029/DEL/2025[2019-2020]Status: Disposed9/9/2026AY 2019-2020
GENINS INDIA INSURENCE TPA LIMITED,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 6028/DEL/2025[2018-2019]Status: Disposed9/9/2026AY 2018-2019
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6027/DEL/2025[2017-2018]Status: Disposed9/9/2026AY 2017-2018
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6026/DEL/2025[2016-2017]Status: Disposed9/9/2026AY 2016-2017
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI
ITA 6025/DEL/2025[2015-2016]Status: Disposed9/9/2026AY 2015-2016
GENINS INDIA INSURANCE TPA LTD,JHANDEWALAN EXTN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 6024/DEL/2025[2014-2015]Status: Disposed9/9/2026AY 2014-2015
THE DIVYA LOK CO OPERATIVE GROUP HOUSING SOCIETY LTD,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD
ITA 4795/DEL/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
THE DIVYA LOK CO OPERATIVE GROUP HOUSING SOCIETY LTD,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD
ITA 4794/DEL/2025[2015-16]Status: Disposed9/9/2026AY 2015-16
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs SANJEEV KUMAR AGARWAL, HAPUR
ITA 4094/DEL/2025[2018-19]Status: Disposed9/9/2026AY 2018-19
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3890/DEL/2025[2019-20]Status: Disposed9/9/2026AY 2019-20
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3889/DEL/2025[2018-19]Status: Disposed9/9/2026AY 2018-19
SANJEEV KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3888/DEL/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
VIJAY KUMAR AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
ITA 3878/DEL/2025[2016-17]Status: Disposed9/9/2026AY 2016-17