← All Benches
ITAT Delhi Bench
77,550 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2511/DEL/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PRESTIGE INFRATECH PRIVATE LIMITED, DELHI
ITA 2510/DEL/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
SURESH KUMAR MEHTA,NEW DELHI vs IINCOME TAX OFFICER, NEW DELHI
ITA 2479/DEL/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
HINDUSTAN EPC CO PVT. LTD.,DELHI vs ACIT, CIRCLE 11(2), DELHI
ITA 2467/DEL/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
TILLSOIL FARMS PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 2454/DEL/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
RAJESH MITTAL,EAST DELHI vs COMMISSIONER OF INCOME TAX - APPEAL, NFAC
ITA 2313/DEL/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
RAJENDER RAGHUVANSHI,DELHI vs INCOME TAX OFFICER WARD 36(1), DELHI
ITA 2163/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
COLOR BAR COSMETICS PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE 14, NEW DELHI
ITA 2149/DEL/2026[2019-2020]Status: Disposed9/9/2026AY 2019-2020
ALL INDIA MOTOR TRANSPORT CONGRESS,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 1787/DEL/2026[-]Status: Disposed9/9/2026
ALL INDIA MOTO TRANSPORT CONGRESS,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 1786/DEL/2026[-]Status: Disposed9/9/2026
EDUCATION CONCERN,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 173/DEL/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
EDUCATION CONCERN,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 172/DEL/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
KENT CABLES PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CEN CIR-7, DELHI
ITA 1669/DEL/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
SHREENATH ENTERPRISES,PASCHIM VIHAR, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIVIC CENTRE,NEW DELHI
ITA 1662/DEL/2026[2016-17]Status: Heard9/9/2026AY 2016-17
DCIT CC 27, NEW DELHI vs SPAR GEO INFRA PVT. LTD, NEW DELHI
ITA 1538/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
ANJU CHOPRA,GURGAON vs CIT APPEAL, GHAZIABAD
ITA 1532/DEL/2026[2011-12]Status: Disposed9/9/2026AY 2011-12
M/S NAWLA ISPAT PVT. LTD.,SARDHANA vs DCIT, CENTRAL CIRCLE, MEERUT, MEERUT
ITA 1515/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
DCIT CENTRAL CIRCLE 32, DELHI vs BSES YAMUNA POWER LIMITED, DELHI
ITA 1478/DEL/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
DCIT CC-27, NEW DELHI vs N K MALHOTRA HUF, DELHI
ITA 135/DEL/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
ACIT, DELHI vs SHREE ANJANEY TRADERS LLP, DELHI
ITA 8783/DEL/2025[2019]Status: Disposed9/9/2026