← All Benches

ITAT Delhi Bench

77,550 judgments

DEVENDER,BHIWANI vs ITO, BHIWANI

ITA 3339/DEL/2026[2012-13]Status: Disposed8/9/2026AY 2012-13

PARVINDER SINGH BEDI,DELHI vs DCIT CIRCLE 67(1), DELHI

ITA 3142/DEL/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

ACIT, NEW DELHI vs PUSHPA AGGARWAL, DELHI

ITA 6577/DEL/2025[2017]Status: Disposed8/9/2026

DINESH KUMAR TYAGI,NOIDE vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE

ITA 5922/DEL/2025[2020-2021]Status: Disposed8/9/2026AY 2020-2021

INCOME TAX OFFICER, CR BUILDING vs JHELUM JAVERRI PRIVATE LIMITED, KRISHNA NAGAR

ITA 5620/DEL/2025[2017-18]Status: Disposed8/9/2026AY 2017-18

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs NTPC LTD

ITA-89/20267/9/2026

GKEM INTERNATIONAL PVT LTD & ORS. vs COMMISSIONER OF CUSTOMS ICD PPG AND OTHER ICDS

W.P.(C)-5796/20257/9/2026

SOJITZ ASIA PTE. LTD. vs THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX), NEW DELHI & ORS.

W.P.(C)-7495/20267/9/2026

ROMICA RAINA,USA vs THE COMMISSIONER OF INCOME-TAX,, DELHI

ITITA 290/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

ROMICA RAINA,USA vs COMMISSIONER OF INCOME TAX,, DELHI

ITITA 289/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

ROMICA RAINA,USA vs COMMISSIONER OF INCOME TAX, DELHI

ITITA 288/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

BUTTERCUP PUBLISHING PRIVATE LIMITED,DELHI vs ITO INT TAX. 1(1)(2), DELHI

ITITA 19/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

SRINIVASMURTHY KRISHNAMURTI COLLAM,UNITED STATE vs ASSISTANT COMMISSIONER, DELHI

ITITA 156/DEL/2026[2016-17]Status: Disposed7/9/2026AY 2016-17

SUBHASH CHANDER,SARDARSAHAR vs ITO CIRCLE 61(1) DELHI, DELHI

ITA 7322/DEL/2026[2017 - 18]Status: Disposed7/9/2026

SHRADHA KAKAR,GURGAON vs INCOME TAX OFFICER, WARD 4(1), GURGAON

ITA 7309/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

BALLU RATHI,PANIPAT vs ITO WARD 1, PANIPAT

ITA 7308/DEL/2026[2012-13]Status: Disposed7/9/2026AY 2012-13

RAJINDER KAUR,DELHI vs ITO WARD 30(1), DELHI

ITA 7281/DEL/2026[2021-22]Status: Disposed7/9/2026AY 2021-22

SUMAN CHAUDHARY,FARIDABAD vs INCOME TAX OFFICER,WARD 1(4),FBD, FARIDABAD

ITA 7266/DEL/2026[2014-15]Status: Disposed7/9/2026AY 2014-15

SH. VIJAY PRATAP SINGH,MEERUT vs SH. ASHISH SHUKLA, ACIT, CIRCLE-2(1)(1), GHAZIABAD, GHAZIABAD

ITA 7261/DEL/2026[2021-22]Status: Disposed7/9/2026AY 2021-22

RAJ PAL SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

ITA 6473/DEL/2026[2015-2016]Status: Disposed7/9/2026AY 2015-2016