ITAT Delhi Bench

DCIT, CENTRAL CIRCLE-8, DELHI, JHANDEWALAN, DELHI vs SANJAY SALES AGENCY, FATEHPURI, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHOKEEN CONSTRUCTION CO. ,DELHI vs DCIT, CENTRAL CIRCLE-30 DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHOKEEN CONSTRUCTION CO. ,DELHI vs DCIT, CENTRAL CIRCLE-30 , DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SHOKEEN CONSTRUCTION CO. ,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, DELHI vs SUPER PLASTRONICS PRIVATE LIMITED, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

INCOME TAX OFFICER, DELHI vs SUPER PLASTRONICS PRIVATE LIMITED, DELHI

INCOME TAX OFFICER, DELHI vs SUPER PLASTRONICS PRIVATE LIMITED, DELHI

INCOME TAX OFFICER, DELHI vs SUPER PLASTRONICS PRIVATE LIMITED, DELHI

TMEN SYSTEMS PRIVATE LIMITED THROUGH AUTHORIZED REPRESENTATIVE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25 -1, DELHI AND ORS.

VIRGIN ATLANTIC AIRWAYS LIMITED,GURGAON vs ACIT INT. TAXATION, GURGAON

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

UNISH KUMAR RAJP,GURGAON,HARYANA vs INCOME TAX OFFICER, GUGAON

REKHA JAIN,DELHI vs ITO WARD 2(2), FARIDABAD

PRIYANKA,DELHI vs INCOME TAX OFFICER, WARD 68(4), DELHI

INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs YOGINDER KUMAR & SONS (HUF), SONEPAT

SATENDRA PAL SINGH,NEW DELHI vs ITO, WARD 36(1), DELHI, DELHI

SHRI RAM AGRAWAL,MATHURA vs ITO WARD 72(1), DELHI

NEHA KAPIL,GURGAON vs ITO WARD 43(8), DELHI

SANJAY KUMAR,NOIDA vs ITO WARD 3(3), NOIDA, NOIDA

ANALIA GRACE VENTURES LLP,GURGAON vs ITO- WARD 29(1), DELHI, DELHI

VERMA ELECTRONICS,DELHI vs ITO WARD 34(5) DELHI, DELHI