ITAT Delhi Bench
80,939 judgments
WHOLE STATIONERY PRODUCT (P) LTD,DELHI vs ITO WARD-27(3), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
KIRAN DEVI MEMORIAL FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI KRISHAN SHARMA,FARIDABAD vs WARD 2(3) FARIDABAD, FARIDABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
RAMESH CHANDRA AGARWAL,NEW DELHI vs ITO WARD 11(3), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S ACE MEGA STRUCTURE PRIVATE LIMITED, NOIDA
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S BRIGHT BUILDTECH PRIVATE LIMITED, DELHI
ACE MEGA STRUCTURES PRIVATE LIMITED,UTTAR PRADESH vs DCIT/ACIT CEN CIR, NOIDA, NOIDA
MOHD. ALAM QUERSHI,MORADABAD vs ITO WARD-1(1), MORADABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SAVITRI TYAGI,GHAZIABAD vs ITO WARD 2(2)(3), GHAZIABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUNDERLAL JAIN CHARITABLE EYE HOSPITAL,DELHI vs DCIT CIRCLE EXMP 2(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNDERLAL JAIN CHARITABLE EYE HOSPITAL,DELHI vs DCIT CIRCLE EXMP 2(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TAKENAKA INDIA PVT LTD,GURGAON vs JCIT,CIRCLE-25(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOSWAMI BHAGWAN LAL EDUCATIONAL SOCIETY,FARIDABAD vs ITO WARD EXEMPTION, FARIDABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JOGINDER KUMAR & SONS HUF,PANIPAT vs PCIT ROTAK, ROTAK
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHWETA PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHWETA PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHWETA PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHWETA PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
SHWETA PUNEET KULTHIA,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ASSISSTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs ARUN KUMAR, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
