ITAT Delhi Bench
80,939 judgments
CANE DEVELOPMENT COUNCIL ROHANA KALAN,MUZAFFARNAGAR vs ITO, WARD- 1(2), MUZAFFARNAGAR
SHRIPAWAN SINGH, JUDICIAL MEMBERAND SHRIBRAJESH KUMAR SINGH (Accountant Member)
DCIT, NEW DELHI vs M/S. MARUTI SUZUKI INDIA LTD., NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S NMDC ENERGY PJSC (ERSTWHILE M/S NATIONAL PETROLEUM CONSTRUCTION COMPANY) vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT. TAX 2(2)(2), CIVIC CENTRE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
AMANDEEP SINGH PROPRIETOR, GURU KRIPA ENTERPRISES vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10(1) DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
VIPIN AUTOMOBILES PRIVATE LIMITED vs INCOME TAX OFFICER & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ANJU KHOSLA vs INCOME TAX OFFICER WARD 15 1 DELHI & ANR.
AKASAKI TECHNOLOGY (P) LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7 vs POSITIVE BUILDWELL PVT. LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PAWAN KUMAR SHARMA,NOIDA vs ITO, WARD-5(2)(1), NOIDA, NOIDA
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MANJU GARG,MEERUT vs ITO WARD 1(2)(4), MEERUT
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEVENDER,ALWAR vs INCOME TAX OFFICER, REWARI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PRAHLAD SINGH YADAV,NOIDA vs ASSESSING OFFICER, NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs M/S OKAYA POWER PRIVATE LIMITED, NEW DELHI
THE BHIWANI CENTRAL COOPERATIVE BANK LTD,BHIWANI vs ACIT,TDS CIRCLE, GURGAON
THE BHIWANI CENTRAL COOPERATIVE BANK LTD,BHIWANI vs ACIT,TDS CIRCLE, GURGAON
PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSION OF INCOME TAX, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX , GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
